Online Course on Consumer Law
Consumer Assisto is going to conduct the 2nd batch of its Online Course on Consumer Law from 22nd July, 2020
Course Duration: 1 Month
Course Structure:
- Introduction to Consumer Protection Law and Policies
- Legislative framework on Consumer Protection in India
- Consumer Law: Practice and Procedure
- Consumer Complaints & Appeal
- Landmark Judgments
Registration Procedure:
The following are the categories available for registration:-
- Online Learning Course:
All the modules, study materials etc. will be available to all the participants for free of cost to enable them to learn about consumer law.
- Verified & Approved Certificate Course:
This category is for all the participants who are willing receive an instructor signed and approved certificate. The registration fee for the same is Rs. 500.
Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSdbRcO2n8k5a7N4BrC45o2Yntem9BYLl-XryUlYBZxpjedF9A/viewform
Important Dates:
Last date for Registration:
|
15th July, 2020
|
Commencement of Course:
|
22nd July, 2020 |
Contact:
Mr. Harshavardhan Pujari
Phone: +91-9912159733
Email: consumer.assisto@gmail.com
Website: consumerassisto.com
Download Poster, Concept Note