COVID 19 and Wave of Bankruptcy: Challenges & Implications for Economies
Indian National Association of Legal Professionals (INALP) is going to organize a webinar on "COVID 19 and Wave of Bankruptcy: Challenges & Implications for Economies"
Date: 30th May, 2020
Time: 6:30 P.M. to 8:30 P.M. IST
About the Organisation:
Indian National Association of Legal Professionals (INALP), is an association that aims to represent the legal professionals of India on a global platform while promoting the rule of law and serving the society. INALP aims to bring together the Indian legal fraternity with the global peers on a platform to ensure that every legal professional gets ample opportunities to evolve on par within the international legal ecosystem. INALP is an initiative to deliberate on important issues like trade law, investment law, ADR, climate change law & human rights law and to provide solid policy recommendations to the government on various critical issues.
Eligibility: No eligibility criteria, any person may register! It is only for the first 70 people on a first come first serve basis.
Panelists:
- The Hon. Elizabeth S. Stong - Judge, U.S. Bankruptcy Court EDNY
- Ritin Rai - Senior Advocate, Supreme Court of India
- Sumant Batra - Managing Partner and Head of Insolvency and Corporate Law Practice, Kesar Dass B & Associates
Moderator: Mr. Ankit Garg - Associate Director of Corporate and Institutional Banking, Standard Chartered
INALP Members can directly send an email to administrator@indianlegalassociation.org expressing their interest to attend this webinar as they need not to register.
Note: All the attendees will get an e-certificate of participation within three working days after the webinar. Registered participants will receive the video conferencing link on May 29.
Registration fee:
Registration fee of Rs.150 is to be paid.
Registration Link:
https://www.payumoney.com/events/#/buyTickets/inalpwebinar
Important Dates:
The last date for registration is 29th May, 2020 (11:59 P.M. IST)
Contact:
Ms. Divpreet Kaur
Administrator, INALP
Phone: +91-9115557474
Ms. Shruti Gupta
Secretary: Student's Division
Phone: +91-8360870921
Email: sg000032@gmail.com
Indian National Association of Legal Professionals (INALP)
E-187, 3rd Street, West Vinod Nagar,
Delhi - 110092
Phone: +91-9115557474
Email: office@indianlegalassociation.org
Website: www.indianlegalassociation.org
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