Online Certificate Course on ADR
Knowledge Steez in association with Deadly Law is going to conduct an Online Certificate Course on ADR.
The online course on ADR aims to enable students to gain better understanding one of the upcoming areas of law and the procedure which is involved in invoking such mechanisms. It would cover the introduction to the basic concept, its history, understanding of the various aspects imperative to the law and procedure and legislations to be used for invoking these mechanisms. It would also make prospective students through various global developments and trends that are changing the landscape of this law globally as well as in India.
Mode: The course would be taught online
Course Contents:
- Module 1: Introduction to ADR and its history
- Module 2: ADR in Indian regime
- Module 3: ADR in International Perspective
- Module 4: Introduction to Statutes
- Module 5: Conduct of Arbitral Proceeding
- Module 6: Arbitration - Agreement, Award
- Module 7: Other forms of ADR
- Module 8: Drafting
Examination Scheme:
After the end of each module an assessment form would be given which would be optional but beneficial for your best learning outcome. Apart from that there would be 2 mandatory assignments and one final examination which would be mandatory for getting the certificate of completion.
Registration Fee: Rs. 900/-
Important Dates:
| Last date of Registration:
|
15th June, 2020
|
| Course Commences on:
|
18th June, 2020
|
| Course Duration:
|
2 months
|
Contact:
Ms. Megha Shawani
Course Coordinator
Phone: +91-9643415438
Email: ksadrcourse@gmail.com
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