National Law School Of India University (NLSIU) Offers Academic Programmes In Distance Education Mode
The National Law School of India University (NLSIU) offers academic programmes in distance education mode to enable interested candidates in expanding their legal knowledge in a globalized world. Distance education programmes do not have barriers of age restriction. The minimum eligibility is a graduate degree from a recognized university. The courses available are:
Master of Business Laws (P.G. Degree) [2 years programme] - MBL
One year Post Graduate Diploma in Human Rights Law - PGDHRL
One year Post Graduate Diploma in Medical Law and Ethics - PGDMLE
One year Post Graduate Diploma in Environmental Law - PGDEL
One year Post Graduate Diploma Intellectual Property Rights Law - PGDIPR
One year Post Graduate Diploma in Child Rights Law - PGDCRL
The course usually begins in July every year. Admissions are usually completed by June 30th of every year. However, at the discretion of the Vice Chancellor candidates may be admitted up to 31st August on payment of late fee of Rs.500/-
Admission form and Handbook may be obtained upon payment of Rs.1,000/- through demand draft (DD) favoring Registrar, NLSIU, payable at Bangalore . The address for correspondence is:
The Coordinator,
Distance Education Department,
National Law School of India University ,
Nagarbhavi, Bangalore - 560 242.
The admission form may also be downloaded from www.nls.ac.in/ded
The issue of form and Handbook commences from April . The price of the form and Handbook is Rs.1,000/- The filled-in application form may be submitted on or before 30 June without late fee and 31st August with late fee of Rs.500/-