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The Society of International Economic Law - Call for Papers

The Third Biennial Global Conference of the Society of International Economic Law (SIEL) will be held in Singapore and hosted by the National University of Singapore's Centre for International Law (CIL) and Faculty of Law on 12th to 14th July, 2012.

Conference Themes:
Over the course of the last two decades, the communities of scholars, practitioners and others active in the area of international economic law have grown and diversified in ways that few could have predicted. The field of international economic law now includes a diverse array of participants and covers many new substantive issues. Inevitably, the term international economic law defies easy definition: it is at once both a fully integrated part of public international law and an identifiable field in its own right.

This conference provides an opportunity for exploring many different facets of international economic law. Given that the aim of the Society includes fostering research in the area of IEL and promoting cooperation among all parts within the field, the SIEL Global Conference offers a forum for those inside and outside academia to exchange pedagogical and research methods, as well as to explore greater cooperation among the many different constituencies of the field.

Submission Procedure:
Paper and Panel Proposals must be submitted by 15th October, 2011 via email to siel2012conference@gmail.com, in accordance with the following instructions.

Please, write "SIEL 2012 Conference Call for Papers/Panels" in the subject of the email. Every paper and panel proposal will be reviewed by at least two members of the conference committee, on a double blind and confidential basis.

The organizers anticipate announcing between December 2011 and January 2012 the results of this call for papers and panel proposals.

Enquiries:
Please submit enquiries to either of the SIEL Co-Executive Vice Presidents, Colin Picker (c.picker@unsw.edu.au) or Meredith Kolsky Lewis (meredith.lewis@vuw.ac.nz).

For more details, please refer: http://cil.nus.edu.sg/siel2012/

Download Details with Submission Procedure

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