AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

Indian Journal of Law & Technology (Volume 16): Call for Papers

The Indian Journal of Law and Technology (IJLT) is a student-edited, peer-reviewed, completely open access law journal published annually by the National Law School of India University, Bangalore. The IJLT is the first and only law journal in India devoted exclusively to the study of the interface between law and technology.

The journal carries scholarship in the areas of intellectual property rights, internet governance, information communication technologies, access to medicine, privacy rights, digital freedoms, openness, telecommunications policy, media law, innovation, civil liberties and technology etc. along with focusing on perspectives on contemporary issues involving the intersection of law, technology, industry andpolicy.

The previous issues of the IJLT have featured scholarly writings by renowned authors such as William Patry, Justice Michael Kirby, Yochai Benkler, Jonathan Zittrain, Donald S. Chisum, Justice S. Muralidhar, Benjamin Edelman, Gavin Sutter, Raymond T. Nimmer, John Frow, Christoph Antons, Lawrence Liang and Shamnad Basheer. Volume 15 will also feature articles by Judge Maria Berger and Judge Christopher Vajda of the European Court of Justice.

The Journal is now indexed on research databases such as Westlaw, Hein Online, the Legal Information Institute of India, SCC and Manupatra. Following the policy of open access, all the articles from previous issues are available on our website: http://ijlt.in

Categories:

  • Articles (5,000 - 12,000 words).
  • Essays (3,000 - 5.000 words).
  • Case Notes, Legislative Comments, Book / Article Reviews (2,000 - 6,000 words).

The above limits are exclusive of footnotes. Substantive footnoting is allowed

Submission Guidelines:

  • All submissions must be accompanied by a cover letter stating the name(s) of the authors, their institution/affiliation, the title of the submission and contact details.
  • An abstract (not more than 250 words) must be submitted.
  • Co-authorship (up to a maximum of 3 authors) is permitted.
  • The body of the paper shall be in Times New Roman, font size 12, 1.5 line spacing. Footnotes should be in Times New Roman, size 10 single linespacing.
  • Kindly follow the OSCOLA (4th edition) style of citation.
  • All submissions must be original, unpublished and should not have been submitted for review to other journals.
  • Please send in your submissions in MS/Open Word (*.doc OR *.docx OR *.odt)

Deadline:
All submissions must be made on or before 15th April, 2020 (11:59 p.m.).

Contact:
Ms. Rajashri Seal
Chief Editor
Email: rajashriseal@nls.ac.in, ijltsubmissions@gmail.com
Website: www.ijlt.in

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys