National Conclave on Artificial Intelligence: Future of Indian Legal System
Hidayatullah National Law University, Raipur in collaboration with CAN Foundation (Confederation of Alumni for National Law Universities) is going to organize the National Conclave on Artificial Intelligence: Future of Indian Legal System
Date: 5th April, 2020
Venue: Dindayal Upadhyay International Auditorium, Raipur, Chhattisgarh
About the Event:
After the successful completion of the Foundation's first event which was held on 7th December 2019 at Bhopal, on the Role of NLUs in the Justice Delivery System, CAN is thrilled to announce its next event, a Legal Conclave, on Artificial Intelligence to be held in collaboration with the Hidayatullah National Law University, Raipur in the Month of April 2020. Artificial Intelligence is a dimension of development that in the coming times is bound to impact each and every aspect of human existence including how law develops and manifests itself in social contributions.
This Conclave will host a number of eminent dignitaries who will expound on what the interplay of these two fields holds for the future and the challenges that the legal profession and also the lawyers of tomorrow, the students will face in the advent of Artificial Intelligence and Law. The Foundation will also be rolling out, with the blessings of the Almighty coupled with support and advice of our guiding starts, Project Dhananjay, a monthly stipend initiative to help fresh graduates find their feet in litigation. We hope that outstanding support we received for the Inaugural Ceremony and Symposium continues for this Conclave as well.
Contact:
Email: contact@canfoundation.in, canfoundation01@gmail.com
Website: https://www.canfoundation.in/national-conclave
