AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
 
Search Colleges
Course Name:
State:
City:

Add Colleges
Institute
Course


Sawaal Jawaab
Have a Sawaal? Ask


Search Questions


Law College Events and News


 

Certificate in International Mediation Advocacy & Dispute Management

Indian Institute of Arbitration & Mediation (IIAM) is going to conduct the "Certificate in International Mediation Advocacy & Dispute Management" (Code: ITP-06). This is a joint program conducted by IIAM with SCMA London (Standards and Competencies in Mediation Advocacy).

Date: 21st -23rd February, 2020
Location: New Delhi

With the promulgation of the United Nations Convention on International Settlement Agreements Resulting from Mediation (also known as the Singapore Convention), mediation has become the foremost option in resolving international business disputes. India has also joined the Convention as a signatory along with 51 other countries. Law firms and General Counsels benefit from the expertise of mediation advocacy skills. Mediation Advocacy/Consultancy Division has become the new global trend.

The changing role of a lawyer/consultant as a dispute resolution specialist, bringing in specialist representation in mediation has raised the standard, credibility and acceptance of mediation. Mediation Advocacy is becoming popular as a global profession, where the jurisdiction to practice is beyond boundaries and a comprehensive professional exposure to mediation advocacy is considered necessary to engage in a specialized and high-quality corporate law practice.

Experienced and highly knowledgeable, national and international IMI Certified Mediators, introduce you to the theory and concepts, that form the basis of mediation advocacy practice, and dispute management.

On successful completion of the program, the candidate will be eligible to be accredited as an IIAM Accredited Mediation Advocate under the relevant Qualifying Assessment Program (MA-QAP). For enabling disputing parties to identify the appropriate advocate/consultant to advise and represent them in mediations, they would be enlisted under the Peace Gate App (www.peacegate.in), subject to the norms of enlistment, thereby enlarging the scope of practice.

Become an international mediation advocate / consultant - the most promising global profession in the coming decade. Establish Mediation Advocacy / Consultancy division in your law firm or Corporate Legal division.

Contact:
Indian Institute of Arbitration and Mediation, Delhi Chapter
Phone: 011-41630997, 011-79660105, +91-9873811531
Email: delhi@arbitrationindia.com
Website: www.arbitrationindia.org

Download Application Form

rss feed img


Law College Events and News Back



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys