4th International Conference on Contemporary Legal Issues, 2020

School of Law, Galgotias University is going to organize the 4th International Conference on Contemporary Legal Issues, 2020.

Date: 21st March, 2020
Venue: Galgotias University Campus 1, 1 Knowledge Park, Phase II, Greater Noida

Call for Papers:
The Conference invites research papers from academicians, industry experts, students of law or those related to the field. The papers must be accompanied by an abstract (upto 300 words) and must apply research skills such as specific research methodology, research questions, hypothesis and objectives of the research.

The abstracts would be peer reviewed by the organizing committee and only shortlisted abstracts would be invited to submit final papers. The final paper should be submitted after the intimation of acceptance of abstract. The final submission shall be concluded within the prescribed deadline.

All the final submission shall be subjected to blind peer review and plagiarism check subsequent to which the selected papers will be considered for publication in an SCOPUS Indexed Publication which will be released during the inaugural ceremony of International conference on 21st March, 2020.

Themes & Sub-Themes :
The aim of the conference is to promote the exchange of Techno-legal knowledge and views of educationists, jurists, practicing professionals, social activists, and individuals in their areas of interest, relating to social justice and social change. It will provide a platform for sharing Techno-legal knowledge, practices, and perspectives from distinct academic communities, professionals, and vocationalists. In furtherance of it, School of Law, Galgotias University extends a warm invitation to participants to present papers on any one of the following sub-themes:

• Administration of Criminal Justice System
• Admiralty Law
• Air and Space Law
• Alternate Dispute Resolution
• Banking and Commercial Laws
• Constitution and Constitutionalism
• Cyber Security
• Financial Crimes
• Gender, Identity, Politics and Law
• Human Rights
• Industrial and Environmental Issues
• Intellectual Property Rights
• International Humanitarian Law
• International Trade Laws
• Juvenile Justice
• Law and Literature
• Law, Economics and Management Studies
• Law, Medicine and Ethics
• Law, Society and Religion
• Legal Education
• Media & Law
• National and International Taxation Issues
• Personal Laws in Changing Times
• Public and Private International Law
• Regulation of Databases
• Regulation of Blockchain
• Regulation of Deep & Dark Net
• Sexual Offences

Abstract Submission Format:

• Main Text: Times New Roman, font size 12 & Line spacing 1.5, Justified
• Footnote: Times New Roman, font size 10 & Line spacing 1, Justified
• 1 inch margins on all the four size.
• Paper size: A4
• All submission are to be made in MS word format only.

Participation Fees):

• National (Publication of selected full quality papers): Rs. 5000/-
• National (Publication of selected full quality papers from Galgotias): Rs. 2500/-
• National (Without publication of full papers) (Galgotias faculty): Rs. 2500/-
• International (Publication of selected full quality papers): US $100
• International (Without publication of full papers): US $50

Important Dates:

Contact:
Ms. Bhanu Lamba
Phone: +91-9953218818

Mr. Danish Khan
Phone: +91-8574694310

Mr. Siddharth Alok
Phone: +91-7870658395

Ms. Muskan Garg
Phone: +91-8791045381

School of Law Galgotias University
Plot No. 2, Yamuna Expy, Opposite,
Buddha International Circuit, Sector 17A,
Greater Noida, Uttar Pradesh - 203201
Email: iccli@galgotiasuniversity.edu.in
Website: https://sites.google.com/a/galgotiasuniversity.edu.in/4th-iccli-2020/home

Download Invitation, Brochure

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