2nd NLIU - Juris Corp National Corporate Law Moot Court Competition 2011
The problem for the 2nd NLIU - Juris Corp National Corporate Moot Court Competition 2011 is based on emerging corporate law issues. The Competition shall be held from 4th to 6th November, 2011 at the National Law Institute University, Bhopal.
Eligibility:
The Competition shall be open for students who are pursuing three or five-year LL.B. Degree Course in the Universities. LL.M. Degree Course students are not eligible to participate in the Competition.
Team Composition:
- Each team shall consist of a minimum of two members and a maximum of three members. This team composition cannot be altered under any circumstance.
- Every team shall consist of two speakers. Teams may have only one researcher. No additional member in any capacity can be part of any team.
Registration:
- Teams must confirm participation by 30th September, 2011 by sending an email to mca.nliu@gmail.com with the subject as "Confirmation for 2nd NLIU - Juris Corp National Corporate Law Moot Court Competition 2011."
- The duly filled registration form shall reach the organizers latest by 5th October 2011. The form should be printed, signed (and sealed), scanned and mailed to mca.nliu@gmail.com with the subject as "Registration Form for 2nd NLIU - Juris Corp National Corporate Law Moot Court Competition 2011".
- Registration fee of Rs.1000 per team (only one team per University) will have to be paid by each team on arrival in NLIU. The payment will have to be made in the form of a demand draft in favour of "The Director, National Law Institute University, Bhopal", payable at Bhopal.
Note:
All clarifications regarding the Moot Problem should be sent to mca.nliu@gmail.com with the subject as "Clarifications: The 2nd NLIU - Juris Corp National Corporate Law Moot Court Competition 2011" by 5th October 2011. A full list of clarifications shall be sent to all the teams by email by 10th October, 2011, if required.
Download Moot Problem, Rules, Schedule