1st ALC National Moot Court Competition on Constitutional Law
Asian Law College is going to organise the 1st ALC National Moot Court on Competition Constitutional Law
Date: 16th & 17th February, 2020
Venue: Asian Law College
Theme:
The moot proposition for the 1st ALC National Moot Court Competition (ANMCC) 2020 is based on Constitutional Law.
Eligibility:
The Competition shall be open for 'bona fide' students who are pursuing 5 year Integrated Law Programme or 3 year LL.B Programme from an institute/ university in India. Such institution must be recognized by the Bar Council of India.
Registration:
- All participating institutions shall be registered on first come first serve basis by sending a soft copy of the properly filled registration form along with details of online payment transfer of Rs. 3000/- and email to events@alc.edu.in. for the competition. Registration shall close on 01/02/2020.
- Payment can be made through online mode only
Hospitality:
Accommodation and Food will be provided during the days of the competition only. In case any team wishes to stay for a longer period of time then accommodation may be arranged by the organizer at the expense of the team provided the same is requested well in advance.
Important Dates:
Release of Moot Proposition along with Rules: |
7th December, 2019 |
Last date for submission of Registration Forms (Soft Copy): |
1st February, 2020 |
Last date for Memorial Submission (Soft Copy): |
5th February, 2020 |
Last date for Memorial Submission (Hard Copy): |
10th February, 2020 |
Formal Registration: |
16th February, 2020 |
Preliminary Rounds: |
16th February, 2020 |
Semi-Final: |
16th February, 2020 |
Final: |
17th February, 2020 |
Prize & Certificate Distribution: |
17th February, 2020 |
Contacts:
Mr. Amit Nagar
Faculty Convener
Phone: +91-9968000120
Mr. Dhawal Singh
Faculty Co-Convener
Phone: +91-8318637368
Mr. Aditya Awasthi
Student Organizer
Phone: +91-9818973250
Mr. Ritesh Nangia
Student Organizer
Phone: 9810408073
Email: events@alc.edu.in