D.M. Harish Memorial Moot Court Competition
The Moot Court Association of Government Law College, in association with the D.M Harish Foundation is pleased to present the D.M Harish Memorial Government Law College International Moot Court Competition. The Competition is scheduled to be held from 9th to 12th February, 2012. It is a fitting tribute to Late Mr. D.M Harish, the legal luminary who believed so fervently in the ethics of advocacy, painstaking study, thorough research and singular application of mind to the case on hand.
DMH is India's first International Moot Court Competition and was started in 2000 as a National Moot Court Competition. However, it has been open to international entrants since the past four years. It is with great pride that we say that teams from Universities / Colleges in United Kingdom, United States of America, Sri Lanka, Bangladesh, Mauritius, Spain, Greece, Ireland and Australia have participated in this annual event thus making it a truly global experience.
Date: 9th to 12th February, 2012
Hosted by: Government Law College, Mumbai
Schedule:
Release of the Case-Study and Rules of the Competition |
August, 2011 |
Last date of Registration of Indian teams applying through the Memorial Round |
5th November, 2011 |
Deadline for Submission of Memorials for Indian Universities / Colleges applying through the Memorial Round (6:00 p.m. IST) |
21st November, 2011 |
Last date of Registration of Overseas and Invited Indian Universities / Colleges |
5th December, 2011 |
Notification of selected Indian teams qualifying through the Memorial Round |
10th December, 2011 |
Last date for seeking clarifications regarding the Case-Study |
20th December, 2011 |
Deadline for submission of Memorials (6:00 p.m. IST) |
28th December, 2011 |
Rounds of the Competition |
9th - 12th February, 2012 |
To register online: http://www.mcaglc.org/onlineform.html
Download Compromis, Rules, Schedule, Faqs