Indian Journal of Law and Economics - Call for Papers
The Indian Journal of Law and Economics (IJLE) is an annual publication of NALSAR University of Law, Hyderabad, India. The IJLE aims to encourage scholarship in the area of law and economics by publishing original contributions to the ongoing legal, political, and social debates in this field. The journal seeks to answer the felt need of lawyers, academics, policymakers, and students in the field of law and economics for an engaged and sophisticated forum for exchange of ideas, and is committed to becoming the leading platform in India for the economic analysis of law and legal institutions.
The Editorial Board of the Indian Journal of Law and Economics invites submissions for the 2011-12 issue.
Contact Us:
The Editorial Board,
Indian Journal of Law and Economics,
NALSAR University of Law,
Justice City, Shameerpet,
RR Dist., Hyderabad - 500078
Download Submission Guidelines