The IPR Gorilla: Dubai Edition
The IPR Gorilla is an ultimate networking and meeting platform for IPR / Legal Attorneys from across the globe. The Conference Gorilla is organizing its 2nd edition of The IPR Gorilla - IPR & Litigation
Date: 19th & 20th November, 2019
Venue: Crown Plaza, Dubai
The conference aims to bring together 150+ in-house legal departments, law firm partners and other service providers, technology providers, investors and government agencies. The theme of the conference is to emphasize on changing the face of Innovation & increasing demand for IP rights.
Conference Theme:
"Challenges and Innovations in Legal & IP Profession in 2020" and "Protection of IP & Legal rights for economic growth"
About the Conference:
9 times a year, a group of interesting and impact people gathers for a day-long experience - which attendees have described as "the ultimate IPR event" and "a journey into the future of IPR, in the company of those creating it".
Who should attend?
IP / Legal experts, corporate counsels and investors are invited to discuss the solution for key issues and challenges faced by the Legal & IP professionals in the present time.
Registration Fee:
GC's / In-house Legal Department (TCF-DUB19): $99.00 + $5.06
Early Bird:
- Standard Registration (TCG- DUB 19): $499.00 + $19.06
- Premium Registration (TCG- DUB 19): $799.00 + $29 56
Regular:
- Standard Registration (TCG- DUB 19): $699.00 + $26.06
- Premium Registration (TCG- DUB 19): $999.00 + 36.56
One delegate participation for a single day conference, Access to entire 'The IPR Gorilla' conference and exhibition - Knowledgeable and intriguing sessions, Access to the presentations made available by the Speakers (Subject to their approval)
Contact:
The Conference Gorilla
138 E 12300 S, Unit #621,
Draper, UT 84020, Utah,
United States of America
Phone: + 1-347-4801588 (US), + 44-208-6387213 (UK), + 91-8130047071 (IND), + 91-8130047073 (IND)
Email: ipr@theconferencegorilla.com, contact@theconferencegorilla.com
Website: https://theiprgorilla.com