6th LAWASIA International Moot 2011
The 6th LAWASIA International Moot is scheduled to be held in Seoul, Korea between 8th and 12th October, 2011. About 18 leading Law Schools from all over the world is expected to participate in this competition.
This year's Moot Problem involves a large shipment of bananas which ripened during the ocean voyage reducing the value of the bananas. The parties disagree as to what law governs the contract and which of them should suffer the financial loss. While they were arguing about who was responsible, the bananas became rotten and had to be destroyed. They did agreed to arbitrate all disputes arising from their contract but may have failed to agree where they would arbitrate and under what Rules.
LAWASIA is an international organization of lawyers' associations, individual lawyers, judges, legal academics, and others that focus on the interests and concerns of the legal profession in the Asia Pacific region. LAWASIA facilitates its members' participation in the most dynamic economic region in the world. Since its inception in 1966, LAWASIA has built an enviable reputation among lawyers, business people and governments, both within and outside the region, as a committed, productive and genuinely representative organization.
Download Moot Problem, Schedule
