Institute of Law, Nirma University - Admission to Cyber Laws and Forensics
Applications are invited from eligible candidates for admission to Diploma Programme in Cyber Laws and Forensics at Institute of Law, Nirma University.
Course Offered: Diploma Programme in Cyber Laws and Forensics
Duration: 33 Sundays (between 09.00 A.M. and 05.00 P.M.)
Number of Courses in a Programme:
Nine Course Credit - 18 Credit Hours (One credit hour is equal to 10 classroom sessions of one hour each).
Objectives:
The programme focuses on updating the participants on the latest developments in the areas of Cyber Law and preparing them to take responsibilities in dealing with critical legal issues in Cyberspace. The main objectives of the Programme are to:
- Impart knowledge on the Legal Regulations of Cyberspace & Techniques of cyber forensics.
- Train in Litigation Practice of Cyber Law matters.
- Upgrade the knowledge of participants in handling contemporary cyberspace matters.
Online Application:
Website: http://www.nirmauni.ac.in/ilnu/edp-law
Important Dates*
Introductory Seminar: |
30th June, 2019 |
Last date to Apply: |
15th July, 2019 |
Interview Date: |
21st July, 2019 |
Inaugural function of EDP: |
4th August, 2019 |
Contact:
Institute of Law, Nirma University
S-G Highway, Chandlodia Post,
Ahmedabad, Gujarat - 382481
Phone: 079-30642803
Email: edp.il@nirmauni.ac.in
Website: http://www.nirmauni.ac.in/ilnu/edp-law
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