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4th National Moot Court Competition, 2019

The Moot Court Society at Law College Dehradun, Uttaranchal University is going to organize the 4th National Moot Court Competition, 2019

Date: 4th - 6th October, 2019
Venue: Law College Dehradun, Faculty of Uttaranchal University

Eligibility & Team Composition:

  • Students pursuing the three or the five year LL.B. course from any Law School / College / University in India recognized by the Bar Council of India are eligible to participate. Students pursuing their LL.M. may also participate if they are not enrolled as advocates with the Bar Council of India.
  • Law Schools / Colleges / Universities are entitled to nominate only one team.
  • Teams shall comprise of a maximum of 3 (two designated as oralists and one as researcher) and a minimum of 2 (both designated as oralists) members. No additional person is allowed to accompany the team.

Registration:

  • The registration fee per team is INR 5000. Teams must make the payment of the aforesaid amount only upon selection of their memorials after the Memorial Elimination round in a mode prescribed by the administrators.
  • Teams may register themselves online provisionally at http://lcdmcs.com/reg and must complete their final registration by filling out the Final Registration form through the same link, latest by 7th August, 2019 (23:59 hrs. IST).

Hospitality:

  • Accommodation and food shall be provided to all teams from the evening of Friday, 4th October, 2019 to the morning of Monday, 6th October, 2019. Teams who intend to arrive prior to or leave after the specified dates are required to inform the administrators in advance.
  • Conveyance to and from the venue shall be provided to all the teams. The teams must submit their travel plan online at http://lcdmcs.com/reg upon confirmation of their selection after the Memorial Elimination round.

Important Dates:

Release of Moot Proposition:

6th June, 2019

Deadline for Registration (www.lcdmcs.com/reg) and Clarifications:

12th August, 2019

Deadline for submission of soft copy of Memorials on lcdmcs+memo@uttaranchaluniversity.ac.in

9th September, 2019

Result of Memorial Elimination Round:

16th September, 2019

Deadline for payment of fee (with receipt to be uploaded on www.lcdmcs.com/reg) and travel & accommodation form (same link):

23rd September, 2019

Deadline for submission of hard copies of memorials (4 each, 8 total):

4th October, 2019

Contact:
Ms. Anna Anu Priya
President, Moot Court Society
Phone: +91-704600499, +91-8294061988

Ms. Rashi Jha
Convener, Moot Court Society
Phone: +91-6398604676

Mr. Mohd. Danish Khan
Head (Hospitality & Logistics), Moot Court Society
Phone: +91-7351879217

Moot Court Society
Law College Dehradun,
Faculty of Uttaranchal University
Dehradun - 248007, Uttarakhand
Email: lcdmcs@uttaranchaluniversity.ac.in
Website: http://lcdmcs.com/

Download Brochure, Moot Proposition, Rules, Authorization Letter, Schedule,
Memorials - (Petitionere, Respondent)

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