16th Consilience Conference on "Intermediary Liability and Content Regulation: Principles, Perspective & Solutions"
The Law and Technology Society at National Law School of India University, Bangalore is going to host the 16th Consilience Conference on "Intermediary Liability and Content Regulation: Principles, Perspective and Solutions"
Date: 25th May, 2019
Venue: National Law School of India University, Nagarbhavi, Bangalore
Objective of the Conference:
The objective of this year's conference is to bring together experts from diverse backgrounds including technical experts, lawyers, policy-makers, and industry professionals, to discuss the current scenario of the much needed moderation of online content in this era of fake news and disinformation. We intend to submit policy recommendations to relevant agencies in the Government of India, based on the deliberations at this Conference.
Agenda:
The conference will have three panel discussions:
- Foundational Principles of Regulation of Online Content and Platforms
- Online Content Regulation: State of Affairs in India
- Online Content Regulation: Global Perspectives and Solutions
Online Registration Form:
https://docs.google.com/forms/d/e/1FAIpQLSdNmwY5uGBLz-cpu00jbKS1m4pj_MEw-K0q1d4lD4pMB3-eiA/viewform
Registration Fees:
- Students: Rs 150/-
- Professionals: Rs 350/-
The registration fee includes lunch for all the participants. The fee does not, however, include accommodation.
Contact:
Mr. Yatharth Vardhan Singh
Convenor, Law and Technology Society
Phone: +91-9953478788
Ms. Arshita Aggarwal
Joint Convenor, Law and Technology Society
Phone: +91-9620874025
Email: lawtech@nls.ac.in, ltech.nls@gmail.com
Website: www.nls.ac.in
Download Brochure, Speaker Details
