The IPR Gorilla: Singapore Edition
The IPR Gorilla is an ultimate networking and meeting platform for IPR / Legal Attorneys from across the globe. The Conference Gorilla is organizing its 1st edition of The IPR Gorilla - IPR & Litigation
Date: 25th June, 2019
Venue: Le-Meridien, Singapore, Sentosa
The IPR Gorilla - Singapore Edition is a leading conference in the Asia-Pacific region. it is dedicated to bringing together a diverse set of the audience from across the globe.
Who should attend?
We are inviting IP / Legal experts, corporate counsels and investors to discuss the solution for Key issues and challenges faced by the Legal & IP professionals in the present time.
About the Conference:
6 times a year, a group of interesting and impact people gathers for a day-long experience - which attendees have described as "the ultimate IPR event" and "a journey into the future of IPR, in the company of those creating it."
Conference Theme:
"Challenges and Innovations in Legal & IP Profession in 2020" and "Protection of IP & Legal rights for economic growth"
Registration Fee:
- GC's / In-house legal department (TCF-SG19): $99.00+$5.06 Fee
Early Bird:
- Standard Registration (TCG-SG19): $499.00+$19.06 Fee
- Premium Registration (TCG-SG19): $799.00 +$29 56 Fee
Regular:
- Standard Registration (TCG-SG19): $699.00 + $26.06 Fee
- Premium Registration (TCG-SG19): $999.00 + 36.56 Fee
1 delegate participation for a single day conference, Access to entire 'The IPR Gorilla' conference and exhibition - Knowledgeable and intriguing sessions, Access to the presentations made available by the Speakers
Contact:
The Conference Gorilla
138 E 12300 S, Unit #621,
Draper, UT 84020, Utah,
United States of America (USA)
Phone: + 1-347-4801588 (US), + 44-208-6387213 (UK), + 91-8130047071 (IND), + 91-8130047073 (IND)
Email: ipr@theconferencegorilla.com, contact@theconferencegorilla.com
Website: https://theiprgorilla.com
