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4th Justice Hidayatullah Memorial National Moot Court Competition

Date and Venue::
The 4th Justice Hidayatullah Memorial National Moot Court Competition, 2011 will be held from 14th - 16th October, 2011 at Hidayatullah National Law University, Uparwara, Abhanpur, New Raipur (C.G.).

Eligibility:
The competition is open only for students of recognized Institutions/Universities/Organizations who are currently pursuing their Bachelors degree in Law i.e. 3-Year LL.B. or 5-Year LL.B. Integrated Programme.

Team composition:
Each team shall consist of a minimum of 2 and maximum of 3 members. This number cannot be modified under any circumstances.

Registration:
Teams must confirm their participation by sending a scanned copy of the following to hnmcc@hnlu.ac.in latest by 1st September, 2011

Timeline:
# Notification of Competition and Publication of Moot Problem - 20th August, 2011
# Last Date for Provisional Registration - 1st September, 2011
# Last Date for the receipt of hard copies of the Registration form and demand draft - 7th September, 2011
# Last date for submission of memorials in soft copy - 17th September, 2011
# Publication of list of selected teams for the oral rounds - 3rd October 2011
# Commencement of Moot Court Competition - 14th October, 2011
# Inaugural Session and Preliminary Rounds - 15th October, 2011
# Semi Final Rounds, Final Round and Closing Ceremony - 16th October, 2011

Download Rules and Registration Form, Moot Problem

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