5th Annual Nalsar - Jutice Bodh Raj Sawhney Moot Court Competition - 2011
The Moot Court Competition is being organized by NALSAR University of Law in collaboration with the Justice B.R Sawhny Memorial Trust.
Justice B.R Sawhny, a firm believer in the values of Constitutionalism during his distinguished tenure as a Judge, and later as the Chief Justice of the Jammu & Kashmir High Court, was also instrumental in the drafting of the Constitution of Jammu and Kashmir. This Moot Court Competition therefore, seeks to expose law students to the developing frontiers of Constitutional Law, and foster in them a deeper understanding of the myriad issues confronting the world today.
In addition, the Competition seeks to inculcate the spirit of Constitutional reasoning and highlights the growing need of budding lawyers to think beyond the traditional confines of academic curricula. The Moot Court Competition will be held on September 23-25, 2011 at NALSAR University of Law, "Justice City". Shameerpet, Hyderabad.
The teams must send us the duly filled-in Registration Form by post/courier latest by August 27, 2011.
For more details please refer:
http://www.nalsar.ac.in/Bodhraj_Moot/Bodhraj_Moot.html
Download Invitation Letter, Registration Form, Moot Problem and Rules