8th Nani Palkhivala National Tax Moot Court Competition
The Nani Palkhivala Memorial National Tax Moot Court Competition is a fitting tribute to the legendary Shri Nani A. Palkhivala, a connoisseur in Taxation and Constitutional Law, and a man who epitomized the Indian legal system. Law was the life-line of this multifaceted man and with his in-born brilliance, razor sharp intellect and sheer hard work he rose to become one of the most distinguished lawyers of all times.
The Moot Court Association of Government Law College organizes this Moot in association with the All India Federation of Tax Practitioners and the Income Tax Appellate Tribunal Bar Association. The Moot has the distinction of being India's first and has long been the only moot in the country that is exclusively based on Taxation Law. Also it is the only moot in the country where law students are provided with the opportunity to argue in the courtrooms of the Income Tax Appellate Tribunal (ITAT) itself. These rounds of argument are judged by the Hon'ble Members of the ITAT as well as professional advocates & chartered accountants from the field of tax culminating with the Final Rounds of Argument that is judged by a three-judge bench of sitting judges of the High Court of Judicature at Bombay.
Details:
- Last date for Internal Registration: 25th August 2011
- Last date of Registration: 15th September, 2011
- Deadline for Memorial Submission: 26th September, 2011
- Date of Competition: 13th - 15th October, 2011
Download Moot Problem, Rules and Registration Form, Clarification
