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BMS College of Law - Admission 2019

Applications are invited from eligible candidates for admission to 5 year integrated B.A. LL.B., B.Com. LL.B. and 3 year LL.B. at BMS College of Law for the academic year 2017-18.

Courses Offered:

  • B.A. LL.B. - 5 year Integrated programme
  • B.Com. LL.B. - 5 year Integrated programme
  • LL.B. - 3 year programme

Eligibility:

B.A. LL.B. / B.Com. LL.B. - 5 year Integrated programme:

  • An applicant who has successfully completed Pre-University course or Senior Secondary School Course ('+2') or equivalent such as (10+1, 'A' level in Senior School Leaving Certificate Course) from a recognized University / Institution of India or outside or from Senior Secondary Board or equivalent, constituted or recognized by the Central or State Government of India or from any equivalent Institution from a foreign country recognized by the Government of that Country for the purpose of issue of International qualifying certificate equivalent to 10+2 on successful completion of the course, may apply for and be admitted into the course
  • The minimum percentage of marks in qualifying examination shall not be below 45% of total marks in case of General Category applicants and 40% of total marks in case of SC and ST applicants.
  • The maximum age for seeking admission is limited to twenty years in case of General Category of applicants and to twenty two years in the case of applicants from SC, ST and ST other backward communities as on 1st June, 2018. There is a Writ Petition pending at the Supreme Court of India regarding the maximum age limit prescribed for admission and the same will be subject to the status / condition / the final judgment by the court, on the date of admission.

Admission Procedure:
Admission to the course shall be made strictly on the basis of the merit taking in to account total marks obtained in the qualifying examination. Provided that while making admission to the course reservation policy of the Government of Karnataka governing admission to higher educational institutions issued from time to time shall be applied.

Online Registration:
https://bmscl.ac.in/admissions/form/

Contact:
BMS College of Law
Basavanagudi, Bengaluru
Phone: 080-26679336
Email: info@bmscl.ac.in
Website: https://www.bmscl.ac.in/

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