TS LAWCET 2019 and TS PGLCET 2019
TS Law Common Entrance Test (TS LAWCET- 2019) for admission into 3 / 5 years law courses (LL.B) and TS PG Law Common Entrance Test (TSPGLCET-2019) for admission into LL.M courses offered by State Universities in Telangana State including their affiliated colleges for the academic year 2019-20 will be conducted by Osmania University, Hyderabad, Telangana.
TS LAWCET - 2019
- B.A., LL.B. - 5 year Integrated Programme
- BBA., LL.B. - 5 year Integrated Programme
- LL.B. - 3 year Programme
- LL.B. (Hons.) - 3 year Programme
TS PGLCET - 2019
- LL.M. - 2 years Programme
B.A. LL.B. / BBA. LL.B. - 5 year Integrated Programme:
The candidates for 5 year integrated LL.B. programme should have passed two year Intermediate Examination (10+2 pattern) with 45% of aggregate marks or any other examination recognized as equivalent by the University concerned or the Board of Intermediate Education, Telangana.State.
Note:
- There is a relaxation of 5% marks in the above qualifying examinations for 5 year law course in favour of candidates belonging to SC / ST Category.
- The percentage of 39.5% and above in aggregate marks in case of SC / ST candidates and 44.5% and above in aggregate marks in Intermediate (10+2 pattern) in case of candidates belonging to other categories will be considered as 40% and 45% of marks respectively for admission into LL.B. 5 year Integrated programme.
- The eligibility criteria are subject to change as per the Government Orders issued from time to time.
LL.B. - 3 year Programme:
The candidates for 3 year LL.B. should have passed any Graduate Degree (10+2+3 pattern) of a recognized University with 45% of aggregate marks or any other examination recognized as equivalent by the Universities concerned. If any candidate secured less than 45% marks in graduation, he/she should have passed any additional graduation or post-graduation with 45% marks.
Note:
- There is a relaxation of 5% of marks in the above qualifying examinations for 3 year law course in favour of the candidates belonging to SC / ST Category.
- The percentage of 39.5% and above in aggregate marks in case of SC / ST candidates and 44.5% and above in aggregate marks in graduation (10+2+3 pattern) in case of candidates belonging to other categories will be considered as 40% and 45% of marks respectively for admission into 3 year LL.B. programme.
- The eligibility criteria are subject to change as per the Government Orders issued from time to time
Eligibility for TS PGLCET - 2017:
- Candidates holding LL.B. / B.L. degree on the date of application and candidates who have appeared / appearing for LL.B. / B.L. final year examination are also eligible. However, he/she should pass the examination at the time of counselling for admission.
- The candidates seeking admission into LL.M. (Private Appearance) of Osmania University, Hyderabad shall have a minimum experience of 3 years as judicial officer or 3 years standing as an advocate on the date of appearing for TS PGLCET-2019.
A candidate appearing for LL.B. / B.L. degree final examination may take the TS PGLCET in anticipation of results. However, he / she should pass the examination at the time of counselling.
Registration Fee:
- TS LAWCET 2019: 800/- (500/- in case of SC/ST candidates)
- TS PGLCET 2019: 1000/- (800/- in case of SC/ST candidates)
In terms of orders issued by the Government of Telangana State and the proceedings by Telangana State Council of Higher Education, Hyderabad, Online Applications are invited for appearance at the TS Law Common Entrance Test for admission into 1st year LLB (3 & 5 years) and LL.M Course for the academic year 2019-2020.
Regional Test Centers:
The TS LAWCET 2019 & TS PGLCET 2019 test will be held at the following 16 Regional Online Test Centres in Telangana State and Andhra Pradesh. Convener reserves the right to add or delete any centre from the list and allot accordingly:
Hyderabad West |
Hyderabad North |
Hyderabad Central |
Hyderabad East |
Hyderabad South-East |
Karimnagar |
Khammam |
Kodad |
Nalgonda |
Mahabubnagar |
Warangal |
Nizamabad |
Tirupati |
Vijayawada |
Visakhapatnam |
Kurnool |
Important Dates:
Notification of TS LAWCET 2019 & TS PGLCET (CBT) 2019: |
10th March, 2019 |
Commencement of submission & registration of Online Application Form with Registration Fee: |
15th March, 2019 |
Last date for submission & registration of Online Application Form without Late Fee: |
15th April, 2019 |
Last date for submission & registration of Online Application Form with Late Fee of Rs.500/-: |
25th April, 2019 |
Last date for submission & registration of Online Application Form with Late Fee Rs.1000/-: |
7th May, 2019 |
Last date for submission & registration of Online Application Form with Late Fee Rs.2000/-: |
12th May, 2019 |
Last date for submission & registration of Online Application Form with Late Fee Rs.4000/-: |
16th May, 2019 |
Correction of Online Application data already submitted by the candidate: |
12th - 16th May, 2019 |
Commencement of downloading of Hall Tickets: |
17th May, 2019 |
Date and Time of TS LAWCET 2019 & TS PGLCET 2019 Examination |
20th May, 2019
(11.00 am to 12.30 pm) |
Announcement of Preliminary Key: |
23rd May, 2019 |
Last date of submission of Objections on Preliminary Key: |
25th May, 2019 |
Announcement of Final Key and Test Entrance Results (Tentative): |
2nd June, 2019 |
Contact:
Prof. S.B. Dwarakanath
Convener, TS LAWCET 2019
University College of Law,
Osmania University Campus
Tarnaka, Hyderabad - 500 007,
Telangana State, India
Phone: 040-27070028, +91-7396114993
Email: lawcet2019@gmail.com
Website: http://lawcet.tsche.ac.in/
Download Notification, Regional Centres