Masterclass on Legal Marketing for Lawyers & Law Firms
Legal Desire is going to organize a Masterclass on Legal Marketing for Lawyers & Law Firms
Date: 24th March, 2019 (Sunday, 11 a.m. - 3 p.m.)
Venue: Mercury Hall, Holiday Inn, New Delhi International Airport, Aerocity, New Delhi
About the Masterclass:
Legal Desire presents Masterclass on Legal Marketing for Lawyers & Law Firms, aiming to give the attendees 'step by step' guide with 'one-to-one' personalized marketing plan for building presence of law practice and gaining more outreach & generating leads. Excel in Legal Marketing & Business Development Strategies for Law Practice.
Legal Desire is serving over 50+ Global Law firms for Legal Marketing and helping in generating leads. To know more about Legal Desire Marketing services, visit: www.legaldesire.com/marketing
The legal place is changing, including increased competition. How do you differentiate yourself in a crowded marketplace and adapt to the changing legal landscape? The key is to stand out by getting noticed or being "slightly famous". This masterclass will discuss key principles for helping you to increase your visibility and reputation so you can separate yourself from the pack and proactively respond to the changing legal marketplace.
Who should attend?
- Lawyers
- Law Firm
- Paralegals
- Students aspiring career in Law Practice Management & Business Development roles
- Marketing / Business Development Roles
Key topics:
- The Ethics of Legal Marketing & abiding the rules of BCI
- Identify and communicate your unique differentiator
- Identify your best clients are and attract them to your practice
- Leverage the power of the internet for your practice
- Content Marketing: Publishing & Promotion
- Legal Blogging, Webinars & Newsletters
- Improving SEO of firm's web presence
- PR & Event Marketing
- Digital Marketing Strategy
- Using Social Media for gaining outreach
- Building Personalized Marketing Plan for attendees
Online Registration:
https://www.payumoney.com/events/#/buyTickets/legaldesiremasterclass
Offline registration:
Download the Registration form and Pay via Bank Transfer. The event is limited to few spots only. Registration on first come basis
Registration Fee:
- Professionals: INR 5000/- (Including GST)
- Students: INR 3500/- (Including GST)
Limited spots upto 20 only, Avail 10% Discount on 2+ Registration
Note:
- Fees includes Lunch & Legal Marketing guide.
- Certificate to all participants.
- The registration pass can be transferred only a week prior by intimation to office@legaldesire.com
- In case of event cancellation, full amount will be refunded.
- No amount will be refunded if attendee seeks to cancel registration a week prior.
- Delegates are encouraged to bring their laptops for practical activities and preparing a customized marketing plan during masterclass one-to-one session.
Contact:
Legal Desire
Phone: +91-8650010553
Email: office@legaldesire.com
Download Poster, Registration Form