Alliance School of Law, Alliance University - Admission 2019

Applications are invited from eligible candidates for admission to B.A. LL.B. (Hons.), BBA. LL.B. (Hons.), LL.M. & Ph.D. (Law) at Alliance School of Law, Alliance University for the academic year 2019-20.

Courses Offered:

B.A. LL. B. (Hons.) / BBA. LL. B. (Hons.):

Duration:
Full time; Five year, Integrated Course

Eligibility:
10+2 or equivalent examination from a recognized board with a minimum of 45% marks in aggregate (40% marks for SC / ST candidates).

Age Limit:

Application Process:
Applicants are encouraged to apply online at https://forms.law.alliance.edu.in/

The Application Form and Prospectus can be obtained from the Office of Admissions on payment of Rs.1,000/- (Rs.2,000/- for NRI and SAARC National applicants and US $50 for other foreign national applicants) in cash or through Demand Draft drawn in favour of "Alliance University" payable at Bengaluru.

Applicants are requested to submit their filled in Application Form along with attested copies of the below mentioned documents:

Please send your filled in Application Form to:

Office of Recruitment, Careers and Admissions
Alliance School of Law, Alliance University,
Chikkahagade Cross,
Chandapura-Anekal Main Road, Anekal,
Bengaluru - 562106, Karnataka, India
Phone: +91-80-30938006, +91-80-30938007, +91-8105507672, +91-9108442143

Admission Selection Process:

Alliance School of Law, Alliance University also uses other parameters such as scholastic and extracurricular record for admission. The final selection of the candidate will be based on the overall performance in the Admission Selection Process.

Master of Law (LL.M.):

Duration:
Full time; One year course

Eligibility:
LL.B. / B.L. or any other graduate degree in Law recognized by Bar Council of India with a minimum of 45% marks in aggregate (40% in case of candidate belonging to reserved category).

Application Process:
Applicants are encouraged to Apply Online at https://forms.law.alliance.edu.in/

The Application Form is also available at the Office of Admissions on payment of Rs. 1,000/- (Rs. 2,000/- for NRI and SAARC national applicants and US $50 for other foreign national applicants) in cash or through Demand Draft drawn in favour of "Alliance University" payable at Bengaluru. Please send the filled in Application Form to:

Office of Recruitment, Careers and Admissions
Alliance School of Law, Alliance University,
Chikkahagade Cross,
Chandapura-Anekal Main Road, Anekal,
Bengaluru - 562106, Karnataka, India
Phone: +91-80-30938005, +91-9008316363

Selection Process:

Alliance School of Law, Alliance University also uses other parameters such as scholastic and extracurricular record for admission. The final selection of the candidate will be based on the overall performance in the Admission Selection Process.

*ACLAT - Alliance Common Law Admission Test.

Ph. D. in Law:

Eligibility:
Master's Degree in LL.M. (any branch) with a minimum of 55% (50% for SC / ST) in aggregate from a recognized University

Application Process:
Applicants are encouraged to Apply Online at https://forms.law.alliance.edu.in/

The Application Form is also available at the Office of Admissions on payment of Rs. 3,000/- (US $100 for other foreign national applicants) in cash or through Demand Draft drawn in favour of "Alliance University" payable at Bengaluru. Please send the filled in Application Form to:

Office of Recruitment, Careers and Admissions
Alliance School of Law, Alliance University,
Chikkahagade Cross,
Chandapura-Anekal Main Road, Anekal,
Bengaluru - 562106, Karnataka, India
Phone: +91-80-3093 8005, +91-9008316363

Selection Process:
Candidates are required to take the entrance exam for the Admission Selection Process which comprises of:

Alliance School of Law, Alliance University also uses other parameters such as scholastic and extracurricular record for admission. The final selection of the candidate will be based on the overall performance in the Admission Selection Process.

Infrastructure:
Alliance University has magnificent infrastructure, comparable to the best in the world. Some of the outstanding features include:

In short, the campus provides an ideal environment for young minds to explore new ideas, and encourages creativity and independent thinking, even as it facilitates faculty to engage in research that combines both rigor and relevance; the staff to cultivate empathy toward students, and for all to develop the twin qualities of a life-long yearning for learning and a compassionate and caring attitude towards fellow human beings.

Contact:
Mr. Abhay Chebbi
Phone: +91-80-30938055, +91-9663646464
Email: abhay.chebbi@alliance.edu.in

Alliance School of Law, Alliance University
Chikkahagade Cross,
Chandapura-Anekal Main Road, Anekal,
Bengaluru, Karnataka - 562106
Phone: +91-80-30938006 / 8007, +91-81055-07672, +91-9108442143
Email: law@alliance.edu.in
Website: http://law.alliance.edu.in/index.php

Download Application Form

 Back