7th Nani Palkhivala Memorial Research Paper Competition 2011
The All India Federation of Tax Practitioners (AIFTP) and the Income Tax Appellate Tribunal (ITAT) Bar Association in association with the Government Law College, Mumbai is pleased to announce the 7th Nani Palkhivala Memorial Research Paper Competition, 2011.
The topic for this year's Research Paper is: "Piercing the Corporate Veil in Taxation Matters" (India & International Transactions with special reference to Direct Tax Codes)
Each article can be authored by a maximum of two authors. The entries will be judged by a panel of eminent judges. The three best articles will be awarded cash prizes, along with a certificate of merit and a medal. The winning research paper will be published in the AIFTP Journal, IBFD Journal, on the ITAT website and in other leading tax magazines.
The entries must reach Government Law College, Mumbai on or before 12th September, 2011 by 5:00 p.m. IST.
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