Henry Dunant Memorial Moot Court Competition (National Rounds)
Henry Dunant Memorial Moot Court Competition 2011 organized by The International Committee of the Red Cross (ICRC) & The Indian Society of International Law (ISIL), New Delhi, India
The Indian Society of International Law (ISIL) and the international committee of the Red Cross (ICRC) are happy to announce that the Eleventh Henry Dunant Memorial Moot Court Competition on International Humanitarian Law will be held in New Delhi from 22nd to 25th September 2011 at the premises of the ISIL,
The Memorials and counter memorial shall be on or before 20th September 2011 at ISIL address. All the teams are required to reach the venue of the competition, i.e., ISIL latest by the noon of 22nd September 2011.
Eligibility:
All universities, colleges, and institutions imparting legal education on a regular or evening basis in a program of study that leads to a Bachelors degree in law (LL.B / BL) or Masters in law (LL.M / ML) are eligible to participate in the Moot Court competition. All students enrolled on a full time or evening basis in a program of study leading to or equivalent to a Bachelors degree in law (LL.B / BL) or Masters in law (LL.M / ML), are eligible to participate. Students who have participated in this Moot Court competition on a previous occasion are not eligible to participate again.
Team Composition:
Each participating university/college/institute shall nominate only one team consisting of three student members, plus a coach from the faculty of the university/college/institute that they represent.
Download Notification, Moot Problem, Registration Form, Rules
