University of Petroleum and Energy Studies (UPES), Dehradun - Admission 2019
Applications are invited from eligible candidates for admission to the following programs at University of Petroleum and Energy Studies (UPES), Dehradun for the session 2019-20.
- B.A. LL.B. (Hons.) with specialization in Energy Laws / Criminal Law / Labor Law / Constitutional Law - 5 years Integrated Course
- B.B.A. LL.B. with emphasis on Corporate Laws / International Trade & Investment Law / Banking, Insurance & Finance Regulations - 5 years Integrated Course
- B.Com LL.B. (Hons.) with emphasis on Taxation Law / Media & Entertainment Law - 5 years Integrated Course
- B.Tech in Computer Science Engineering + LL.B. (Hons.) with Specialization in Cyber Law IPR Law
- B.Sc. LL.B. (Hons.) with specialization in IPR Law / Food & Health Law / Medical & Forensics Law
- LL.M. in Energy Law / Business Law / International Economic Law / Law & Technology - 1 year Course
B.A. LL.B (Hons.) / B.B.A. LL.B. / B.Com. LL.B. (Hons.) - 5 years Integrated Course:
Eligibility:
Minimum 50% marks at Higher & Senior Secondary Level (10th & 12th)
Admission Criteria:
- LL.B. admissions through UL-SAT (Upto 80% of seats)
- UPES Online Law Studies Aptitude Test (UL-SAT) / Board Merit / CLAT Merit / L-SAT India and UPES Engineering Aptitude Test (UPESEAT)**, Merit followed by Group Discussion & Interview
** For B.Tech in Computer Science Engineering + LL.B. (Hons.) with Specialization in Cyber Law / IPR Program
Non-Examination Pathway:
Non Examination Pathway - Law Programs through Board Merit / CLAT Merit / L-SAT India Merit (Seats Allotted - Upto 20 %)
CLAT Merit / LSAT India Merit:
- For BA LLB (Hons.) / BBA LLB (Hons.) / B.Com, LLB (Hons) - Candidates with minimum 50% marks in Higher & Senior Secondary (10th & 12th) and CLAT ranking upto 10000 / L-SAT India score of 60 percentile or above will be exempted from UPES Law Studies Aptitude Test and will be invited directly for Group Discussion and Interview.
- For B.Tech LLB (Hons.) - Candidates with minimum 50% marks in Higher & Senior Secondary (10th & 12th), minimum 50% marks in PCM at Senior Secondary Level (12th) and CLAT ranking upto 10000 / L-SAT India score of 60 percentile or above will be exempted from UPES-EAT and admissions through Merit Ranking.
Board Merit:
- For B.A LL.B. (Hons.) / BBA LL.B. (Hons.) /B.Com LL.B. (Hons) - Candidates with 85% marks in 10th and 12th best of five subjects (English as one of the compulsory paper) are exempted from UPES Law Studies Aptitude Test (UL-SAT) and will be invited directly for Group Discussion and Interview.
- For B.Tech LL.B. (Hons.) - Candidates with minimum 70% marks in 10th, 12th and 12th PCM (Physics, Chemistry & Maths) are exempted from UPES-EAT and admissions will be through Merit Ranking.
LL.M. with specialization in Energy, International Economic, Business & Technology Laws:
Eligibility:
Minimum 50% marks at Higher & Senior Secondary Level (10th & 12th) and LL.B. Degree
Online Test Process:
Candidates will appear for the online test by logging in with their credential from their computer connected with a webcam and internet connection. Candidates have the convenience to appear for the test from their home, office or internet cafe
Name of Program |
Date of Test |
Last of Application Submition:
|
LLM - ULSAT |
15th June, 2019 |
14th June, 2019 |
Contact:
UPES Campus
2nd Floor, 210, Okhla Industrial Estate,
Phase III, New Delhi - 110020
Phone: 1800-102-8737 (Toll Free), +91-11-41730151/152/153, +91-11-46022691/92-95
Email: enrollments@upes.ac.in
Website: www.upes.ac.in
