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National Seminar on Better and Fair Environment for Women at Workplace

Chanakya National Law University, Patna is going to organize the National Seminar on Better and Fair Environment for Women at Workplace.

Date: 20th January, 2019
Venue: Chanakya National Law University, Nyaya Nagar, Mithapur, Patna

Concept Note:
Women have been the victim of discrimination from ages due to feminine character. They have been the subject of physical abuse, intimidation and threat throughout their life. Although, our scriptures do boast of respect towards women but the reality cannot be overruled with historical rhetoric. Today, women are no longer caged within four walls as the educational progress have provided them access to the areas where only men were working. Thus, the work places have become a junction of male and female employees and beneficiaries / consumers.

But here also, the women have been victim of intimidation under the traditional sadistic masculinity which has been named as sexual harassment. The power game plays major role and the consequence is horrible. The VISAKHA guidelines by the Supreme Court has been a milestone in the journey to women empowerment, which has been replaced by Sexual Harassment Act 2013, a comprehensive legislation, and UGC mandate to enforce this Act in all academic institutions. Despite the fact, that, the Act is mandatorily enforced in all sectors of work, the women are unsafe. The present #MeToo movement have been digging the earth. Of course, contradictory thoughts have given impetuous to discussion on the age-old issues.

Call for Papers

Sub Themes:

  • Ethics of Masculinity and Offences against Women
  • Psycho-somatic Disorder and Women Atrocities
  • Value Education and Offences against Women
  • VISHAKHA Guidelines and Security of Women
  • Sexual Harassment Act 2013 and Women
  • #MeToo Movement and Safety of Women
  • Sexual Harassment and Defence of Defamation
  • Women Safety in Digital World

Submission Guidelines:

  • Word Limit: Abstract 250 - 500 words, Full Paper 4000 - 5000 words.
  • Font: Times News Roman, Size: Heading 14 pt, Text 12 pt, Spacing 1.5, Margin 1.
  • All references to be mentioned in foot note with uniform citation.
  • Paper to be submitted in word file to cnlunsw@gmail.com

Note: It should not be a copied material.

Registration Fee:

  • Academician: Rs. 1500/-
  • Research Scholars: Rs.1200/-
  • Student: Rs.600/-

Participants will have to bear their travel expenses themselves. Accommodation may be provided only to the female delegates on their prior request, on payment of Rs. 400/- each in the Girls' Hostel of the University. DD in favour of Registrar CNLU, Payable at Patna.

Important Dates:

Last date of Submission of Abstract (300 Words):

31st December, 2018

Confirmation of Abstract:

5th January, 2019

Last date of Registration:

12th January, 2019

Contact:
Prof. Dr. S.C. Roy
Convener
Professor of Law, Dean Research and Development
Phone: +91-9431619749

Prof. Dr. Ajay Kumar
Convener
Professor of Law, Dean Academic Affairs
Phone: +91-9430470747

Mr. Hrishikesh Manu
Faculty Coordinator
Phone: +91-8002717604

Mr. Kumar Gaurav
Faculty Coordinator
Phone: +91-7091140418

Mr. Samar Pratap Singh
Faculty Coordinator
Phone: +91-7301978932

Ms. Sakshi Prakhar
Faculty Coordinator
Phone: +91-7903254167

Mr. Vishal Kapur
Faculty Coordinator
Phone: +91-8969022752

Ms. Satvika Vardey
Faculty Coordinator
Phone: +91-9709057171

Chanakya National Law University
Nyaya Nagar, Mithapur
Patna, Maharashtra - 800001
Email: cnlunsw@gmail.com
Website: www.cnlu.ac.in

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