Government Law Colleges in Kerala - Admission Notification for Integrated Five year LL.B. 2011
Eligibility for Admission:
(i) Nativity:
Candidate should be an Indian citizen. Certificate from a Village Officer or a competent authority to show that the candidate is a native of any State or Union Territory of India should be furnished in the body of the application form itself.
(ii) Academic:
(a) Candidate should have passed the Higher Secondary Examination of the Board of Higher Secondary Education, Kerala or any other examination recognized by the Universities in Kerala as equivalent thereto.
(b) A candidate who has passed an examination in 10+2 course of schooling recognized by the educational authority of the Central or State Government or possesses such academic qualifications which are considered equivalent to such 10+2 course by the Bar Council of India can also apply for admission to the course.
(c) Candidates who are appearing/ appeared for the qualifying examination are also eligible to apply for the Entrance Examination. Such candidates become eligible for admission only if they produce the Pass Certificate and Mark Lists of the qualifying examination at the time of admission.
(d) No candidate shall be admitted to the Course unless he/she has passed the qualifying Examination with a minimum of 45% marks. However, candidates belonging to the Scheduled Castes/Scheduled Tribes need only 40% marks in the qualifying examination.
(iii)Age:
Applicants should have completed 17 years of age as on 31st December 2011. There is no upper age limit.
Total seats:
The number of seats in the four Law Colleges is as shown below.
Sl. NO. |
College |
No. of Seats |
1. |
Government Law College, Thiruvananthapuram: |
80 |
2. |
Government Law College, Ernakulam |
80 |
3. |
Government Law College, Thrissur |
80 |
4. |
Government Law College, Kozhikode |
80 |
|
Total: |
320 |
Entrance Examination:
A candidate desirous of joining the Integrated Five year LL.B course in any of the Govt. Law Colleges in the State will have to write the Entrance Examination. The admission to the course will be based on the rank of the candidate in this Entrance Examination. The Entrance Examination will be conducted on the date and time as notified by the Commissioner for Entrance Examinations.
The Entrance Examination shall be of three hours duration and will consist of 200 Objective type questions in (a) General Knowledge(65 questions),(b) English (65 questions) and (c) Aptitude for Legal Studies (70 questions).
How to apply:
Application for appearing in the Entrance Examination - Candidates seeking admission to the course can apply online through the website www.cee-kerala.org of the Commissioner for Entrance Examinations.
Important Dates:
Last date for submission of online application: 18.07.2011, 5 p.m.
The Entrance Examination will be conducted on: 31.07.2011 (Sunday)
Download Prospectus
