NLS-Trilegal International Arbitration Conference
The Moot Court Society at National Law School of India University, Bangalore is going to organize the NLS-Trilegal International Arbitration Conference along with its flagship moot competition the NLS-Trilegal International Arbitration Moot.
Date: 17th May, 2018
About the Conference:
The conference will be a unique opportunity for students, researchers, arbitration professionals, lawyers and academicians to engage on pertinent issues impacting the practising of arbitration in the ever-evolving legal and economic environment.
It is a Certificate Conference and each participant shall be awarded with a Certificate at the end of the conference upon attending the sessions.
Theme of the Conference:
The two sessions in the conference will focus on
- 'Time and Cost saving in Arbitration'
- 'Equality in International Arbitration Community'.
All the participants at the conference will get the opportunity to engage with arbitration experts, academics and professionals on these important themes.
Online Registration Form:
https://docs.google.com/forms/d/1TgOwMNpjaMFhLpM3D6azmmBgAxdT_fT-z_lAacktbx4/viewform?edit_requested=true
Registration Fees:
- INR 650/-. (inclusive of cost for registration, logistics and refreshments for participants)
- INR 500 per night Accommodation (on demand):
Deadline:
The last date for registration is 15th May, 2018.
Contact:
Ms. Sagarika Parab
Convener, Moot Court Society
Mr. Suyash Ojha
Joint-Convener, Moot Court Society
Email: nlstiac@nls.ac.in
Website: www.nls.ac.in
Download Brochure