Surana & Surana National Corporate Law Moot Court Competition, 2010
Subject Matter and Date: The Surana & Surana National Corporate Law Moot Court Competition shall be held from 12 - 14 Feb 2010 at Army Institute of Law, Sector 68, Mohali 160 062, Chandigarh, Punjab. Dr. Prof. Anjana Kakar, Principal, Army Institute of Law will be the National Administrator. The competition shall be in the English language.
Eligibility: The competition is open for students who are studying LLB three year or five year course during the current academic year interested in Corporate and Commercial Laws and who belong to institutions that have been invited, students of The Institute of Chartered Accounts of India & The Institute of Company Secretaries of India are also eligible to participate. Students who have completed their law/Company Secretary/Chartered Accountant degrees/courses are not eligible.
Registration: The teams must register by 1st February, 2010. Communication should be sent on the college letterhead duly signed by the Principal. Registration particulars may also be sent by e-mail to mootcourt@lawindia.com and info@armyinstituteoflaw.org marked as SURANA & SURANA CORPORATE MOOT REGISTRATION as the subject of the mail. Lots will be drawn on 12th February, 2010 evening at 4.30 p.m. and Team codes and sides will be allotted. The Registration and orientation and exchange of memorials will take place the same evening.
Quarterfinal / Semi Final Round / Final Round: Lots picked by the teams will decide the side of the arguments in Quarterfinals, Semifinals & Finals. Quarterfinals will take place on 14th February, 2010 (Sunday) at 9.00 a.m (may be preponed to Saturday 13th February, 2010 if time permits) followed by the Semifinals at 10.30 a.m. The Finals will be held at 2.00 p.m. The Quarterfinals/Semifinal are knockout rounds.
Memorials:One advance hard copy of the memorials + one soft copies on CD for each side (both petitioners and respondent must be in the same CD) must reach the host institution (AIL) for evaluation by 8th February, 2010 latest by 5.30 p.m. Memorials / Amendments to the memorials shall not be accepted after 8th February, 2010. Late submission will be penalized by one point each memorial for every day of delay after due date. No excuses in respect of delayed courier services will be entertained. The remaining 5 copies may be submitted during orientation at 4.30 p.m. on 12th February, 2010. Identity of the institution shall not be revealed anywhere in the memorial. Violation of this provision shall result in penalties including disqualification. The National Administrator's decision shall be final.
Accommodation, Food & TransportMemorials:Accommodation, food and transport between the hostel / hotel and the competition venue to the participating teams will be provided by Army Institute of Law, Mohali. The address and the phone no of the hotel / guesthouse will be provided in www.mootsite.com once it is finalized. The name and mobile no of the student volunteer in charge of transport / accommodation will also be made available after finalization. Teams should fill in their travel plan in the sheet available on page 10 positively by 5.30 p.m. on 6th February, 2010.
Any clarifications regarding registration, submission of memorials, accommodation and transport can be sought from:
Dr. Rajinder Kaur,
Chairperson, Moot Court Committee,
Army Institute of Law,
Sector 68, Mohali 160 062, Chandigarh, Punjab
Phone: 0172 - 509 5336, 503 9280, Fax: 0172 - 503 9280
E-mail: info@armyinstituteoflaw.org
Any clarifications regarding case can be sought from:
S. Ravichandran
Advocate & Head, Academic Initiatives
Surana & Surana International Attorneys
Moot Court Coordinator
Email: mootcourt@lawindia.com
Ph: 91 - 44 - 2812 0000, 2538 1616, Fax: 91 - 44 - 2812 0001
Download Rules for Army Institute National Corporate Law Moot, 2010