Narsee Monjee Institute of Management Studies - MBA (Law) Admission 2018
Applications are invited from eligible candidates for admission to MBA (Law) program at School of Business Management, Narsee Monjee Institute of Management Studies for the academic year 2018-19.
Course Offered:
- MBA (Law) - 2 year full time program
Introduction to the Program:
Law and business are more interconnected than ever. As we move forward, lawyers will need to understand corporate finance, management, marketing, and or accounting practices to better serve their clients. School of Business Management, Narsee Monjee Institute of Management Studies' MBA (Law) Program is the first program of its kind in the nation that bridges the knowledge gap by bringing management and law together. It equips its students for success, whether they aspire for leadership in business and know the value of legal expertise, or whether they are primarily interested in a career in law but seek a solid foundation in management.
Eligibility:
The following students will be eligible to join the two-year degree program:
- Graduates with three or five year LLB degree programs from recognized Universities;
- Qualified Chartered Accountants / Cost Accountants / Company Secretaries.
Admission Process:
Prospective candidates are admitted through NMAT and/or an intensive personal interview. This interview will be preceded by a written test for a total of 100 marks and will include Objective questions of 75 marks and an essay of 25 marks.
Contact:
School of Business Management,
Narsee Monjee Institute of Management Studies
Phone: 18001025138
Email: admissions.sbm@nmims.edu
Website: www.nmims.edu
