Government Law College International Law Summit, 2010
Details about the summit:
The Government Law College International Law Summit, 2010 is spread over a period of four days. Each day consists of a specific theme attached to it. The theme and the relevant dates as follows:
1. 4th February, 2010: International Trade Law, International Taxation and Intellectual Property Rights
2. 5th February, 2010: Securities, Derivative and Investment Laws
3. 6th February, 2010: Shipping Laws, Aviation Laws and International Arbitration
4. 7th February, 2010: Criminal Law, Human Rights, Environmental Law and CSR.
The last date for registration for the Summit is 20th January, 2010 (subject to availability).
Accommodation will not be provided to the delegates.
For suggested accommodations log on to www.spilmumbai.org. No online registration is available for the delegates, form must be sent along with the fees.
