Success of law graduates around the world has caught attention of students. Institutions providing law education in India are also stepping in the game to help students succeed in achieving career goals.
Top law colleges in India assure best career opportunities for students. Infrastructure, student-teacher interaction, classes, and examinations help students to build skills and at the same time get informed about Indian penal code.
A few popular Law Colleges:
Righteousness of standing by the law is not the only thing that attracts students to this course. Law degree can help students to find respectable jobs all over the world and support their financial needs. There are hundreds of institutions that provide law education around the world. However, a few of them have gained popularity by shaping the future of aspiring law students. These colleges are considered to be top law colleges in India.
- National Law School of India University
- NALSAR University of Law
- National Law Institute University (NLIU)
- ILS Law College
- Amity Law School (ALS)
- Faculty of Law, University of Delhi
Career Opportunities:
Law education providing institutions in India offer best quality education to students, which widen the doors of job opportunities for them. With the help of dedicated and passionate faculty and placement assistance, students receive job offers from across the country.
Education provided by these institutions help students to find place in government and as well as private organizations.
Students, who are not looking to be a part of the court room drama, can find various jobs outside the court room. Here are few job opportunities for law students.
- Private Public Interest Law Firms
- Public Interest Research Groups
- Private Practice
- Corporations
- Permanent Staff Attorneys
- Judicial Clerkship
- Faculty Positions
- Law Librarianships
Versatility of a law degree offers privilege to students to choose desired job among hundreds of lucrative options. Whether students choose to follow traditional government jobs or join private organizations, a Law degree will help them stand out of the crowd.
Now let us talk about how educational institutions of law help students to achieve their goal in education.
Infrastructure:
Law colleges in India concentrate on providing latest and updated education to students. However, it is a fact that the more students feel comfortable around their environment, the faster they learn. Therefore, these colleges leave no stones unturned in providing world class infrastructure and facilities to students. Libraries, spacious class rooms, internet access, etc; all these facilities support students in studies and keep them entertained. Here are other facilities that these colleges provide.
- Computer lab
- Cafeteria
- Auditorium
These are some of the minimum infrastructural aspects that these institutes provide their students with.
Courses:
The courses that these institutions provide are precisely designed to keep students motivated. The learning methodology that these colleges follow helps students to learn faster and recognize the proceedings of law. Here is a list of courses provided by the top law colleges:
- LL.B.
- B.A., LL.B. (Hons.)
- LL.M.
- Master of Comparative Law (M.C.L.)
- Ph.D. in Law
- LL.D. - Doctor of Laws
- M.Phil (Master of Philosophy)
Students need to have practical experience to have grasp on different aspects of law and ultimately become a leading legal professional.
Author’s Bio:
As an educational consultant, Roxy Jones, (http://www.indiaedu.com/) has jotted down his valuable experiences in various blogs, articles and website. These informative documents assist many to know more about education system in India.
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