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CLAT 2012: Students upset over Static GK questions; Result on 28th May
The Common Law Admission Test (CLAT) 2012 elicited mixed response from aspiring lawyers after the exam on 13th May, 2012 at 46 centres across 20 citie...more >>
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Over 23,000 aspiring law students take test
Over 23,000 candidates took the Common Law Admission Test (CLAT) 2011 for admissions to undergraduate and postgraduate courses at 11 premiere law scho...more >>
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Fourth edition of the CLAT conducted on 15th May 2011
The West Bengal National University of Judicial Sciences, Kolkata organized the examination this year. As many as 23,875 candidates have registered to...more >>
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CLAT 2011 to focus on testing the legal aptitude
If you are planning to crack the Common Law Admission Test (CLAT) next year, don't mug up static general knowledge like history, geography and politic...more >>
Rating:   by 3 users
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The common law admissions test (clat) - 2010 figures and cut-offs.
The results and the provisional allotments of the Common Law Admission Test (CLAT) 2010, for entry into the prestigious national law schools across th...more >>
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