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CLAT 2012: Students upset over Static GK questions; Result on 28th May

The Common Law Admission Test (CLAT) 2012 elicited mixed response from aspiring lawyers after the exam on 13th May, 2012 at 46 centres across 20 citie...more >>

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Trademark registration in India

What is a Trademark?A TRADEMARK is a word, phrase, symbol or design, or combination of words, phrases, symbols or designs are used in the course of tr...more >>

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Law, HRD ministries lock horns over regulation of legal education

In a debate over the right to regulate the legal education in India, the apex regulator for legal profession and education, the Bar Council of India (...more >>

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Right to Information Act (RTI)

The Right to Information Act was established to make the government accountable for its work by empowering citizens to demand information regarding it...more >>

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New Bills to be introduced in the parliament this winter session

The winter session of parliament which starts today will be introducing new bills and this session is scheduled to conclude on 21st December, 2011. Th...more >>

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Lawyers can practice in all courts soon: Veerappa Moily

Indian lawyers will be able to practice in all courts and tribunals across India irrespective of which bar council they are enrolled in, after law min...more >>

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Over 23,000 aspiring law students take test

Over 23,000 candidates took the Common Law Admission Test (CLAT) 2011 for admissions to undergraduate and postgraduate courses at 11 premiere law scho...more >>

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Fourth edition of the CLAT conducted on 15th May 2011

The West Bengal National University of Judicial Sciences, Kolkata organized the examination this year. As many as 23,875 candidates have registered to...more >>

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CLAT 2011 to focus on testing the legal aptitude

If you are planning to crack the Common Law Admission Test (CLAT) next year, don't mug up static general knowledge like history, geography and politic...more >>

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Law Ministry drafts Bill to create Legal Services Board to oversee the regulation of legal practice

Law Ministry drafts Bill to create Legal Services Board that will oversee the regulation of legal practiceThe law ministry has proposed a new statute ...more >>

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