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Lawyers can practice in all courts soon: Veerappa Moily

Indian lawyers will be able to practice in all courts and tribunals across India irrespective of which bar council they are enrolled in, after law min...more >>

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Law Ministry drafts Bill to create Legal Services Board to oversee the regulation of legal practice

Law Ministry drafts Bill to create Legal Services Board that will oversee the regulation of legal practiceThe law ministry has proposed a new statute ...more >>

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Law Minister promised the establishment of IJS and ILS for reducing the court cases in India

Law Minister, Veerappa Moily’s ambitious plans of reducing the pendency of court cases in India and creating 15,000 additional judges’ posts i...more >>

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Bar council against foreign laws firms in india

The Bar Council of India (BCI), a statutory body of advocates, today decided not to permit foreign lawyers or their firms to practise in India, bu...more >>

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Bar council of india plans to initiate qualifying bar examination from august-september 2010 onwards

The Bar Council of India has signed an ordinance making it compulsory for aspiring lawyers to go through an Entrance Test before practicing it. The mo...more >>

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