Contents

Sections

Particulars

1

Short title and commencement

2

Definitions

3

Notice or application to the Central Government [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

4

[Omitted by the MRTP (Second Amendment) Rules, 1971.]

4A

Publication of general notice relating to notice under section 21 or application under section 22 or 23 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

5

Notice under sub-section (1) of section 21[Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

5A

Application under clause (d) of sub-section (3) of section 21 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

6

Application under sub-section (2) of section 22 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

6A

Application under clause (d) of sub-section (3) of section 22 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

6B

Exemption under clause (aa) of sub-section (1) of section 22A [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

7

Application under section 23 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

8

Application under section 25 [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

9

Application for registration [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

9A

Application for cancellation of registration [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

9B

Application for approval under section 30B [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

9C

Intimation under section 30C and application for approval under section 30D [Omitted by the MRTP (Amendment) Rules, 1991, w.e.f. 26th. December, 1991.]

10

Payment of fees

11

Application under section 36(3) of the Act

11A

Particulars to be entered in the register and its maintenance

12

The procedure to be followed in furnishing particulars of agreement

13

Examination and recording of agreements

13A

Duties and functions of the Director General

14

Address to which the documents are to be delivered or sent

15

Place where register is to be maintained and inspected

16

Inspection of, and extracts from, the register

Schedule

Schedule Form I to Form IX [Omitted w.e.f. 26th. December, 1991]

Form X

Form XI

Form XIA

Form XIB

Form XII

Foot Notes