Industrial Disputes (Central) Rules, 1957

FORM G : Nomination Paper

(Rule 47)

Name of industrial establishment _____________________________________

Group/ section / shop / deptt. _________________________________________

I nominate ______________ (workmen’s representative eligible for election) as a candidate for election to the Works Committee. He is eligible as a voter in the constituency for which he is nominated.

Date __________________                                             Signature of proposer ___________

I agree to the proposed nomination.

Signature of candidate _____

Date ___________________

Attested by :

(1)

(2)

(To be signed by any two voters belonging to the electoral constituency)