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Rules |
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1.
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Air (Prevention and Control of Pollution) Rules, 1982
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2.
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Application of Section 159 to Foreign Companies Rules, 1975
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3.
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Banking Regulation (Companies) Rules, 1949
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4.
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Central Apprenticeship Council Rules, 1962
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5.
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Certifying Authorities Rules, 2000
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6.
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Cinematograph (Certification) Rules, 1983
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7.
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Cinematograph Film Rules, 1948
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8.
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Commission of Sati (Prevention) Rules, 1988
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9.
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Companies (Acceptance of Deposits) Rules, 1975
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10.
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Companies (Application for Extension of Time or Exemption under Sub-Section (8) of Section 58a) Rules, 1979
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11.
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Companies (Appointment and Qualifications of Secretary) Rules, 1988
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12.
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Companies (Appointment of Small Shareholders' Director) Rules, 2001
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13.
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Companies (Appointment of Sole Agents) Rules, 1975
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14.
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Companies (Branch Audit Exemption) Rules, 1961
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15.
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Companies (Central Government's) General Rules and Forms, 1956
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16.
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Companies (Compliance Certificate) Rules, 2001
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17.
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Companies (Court) Rules, 1959
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18.
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Companies (Declaration of Beneficial Interest in Shares) Rules, 1975
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19.
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Companies (Declaration of Dividend Out of Reserves) Rules, 1975
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20.
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Companies (Disclosure of Particulars in the Report of Board of Directors) Rules,1988
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21.
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Companies (Fees on Applications) Rules, 1999
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22.
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Companies (Issue of Share Capital with Deferential Voting Rights) Rules, 2001
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23.
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Companies (Issue of Share Certificates) Rules, 1960
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24.
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Companies (Official Liquidator's Accounts) Rules, 1965
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25.
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Companies (Particulars of Employees) Rules, 1975
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26.
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Companies (Passing of Resolution by Postal Ballot) Rules, 2001
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27.
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Companies (Preservation and Disposal of Records) Rules, 1966
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28.
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Companies (Transfer of Profits to Reserves) Rules, 1975
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29.
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Companies Unpaid Dividend (Transfer to General Revenue Account of the Central Government) Rules, 1978
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30.
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Company Law Board (Fees on Applications and Petitions) Rules, 1991
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31.
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Company Law Board (Qualifications, Experience and Other Conditions of Service of Members) Rules, 1993
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32.
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Company Law Board Regulations, 1991
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33.
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Company's Liquidation Accounts Rules, 1965
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34.
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Contract Labor (Regulation and Abolition) Central Rules, 1971: Construction and Maintenance of Creches
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35.
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Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
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36.
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Debts Recovery Appellate Tribunal (Procedure) Rules, 1994
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37.
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Employees' State Insurance Corporation (General Provident Fund) Rules, 1995
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38.
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Employees’ State Insurance (Central) Rules, 1950
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39.
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Employees’ State Insurance (General) Regulations, 1950
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40.
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Foreign Trade (Regulation) Rules, 1993
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41.
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Government of India, The Cyber Regulations Appellate Tribunal (Procedure) Rules, 2000
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42.
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Government of India, The Information Technology (Certifying Authorities) Rules, 2000
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43.
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Hazardous Wastes (Management and Handling) Rules, 1989
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44.
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Industrial Disputes (Central) Rules, 1957
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45.
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Industrial Tribunal (Central Procedure) Rules, 1954
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46.
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Industrial Tribunal (Procedure) Rules, 1949
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47.
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Manufacturing and Other Companies (Auditor's Report) Order, 1988
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48.
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Monopolies and Restrictive Trade Practices Rules, 1970
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49.
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Narcotic Drugs and Psychotropic Substances (Execution of Bond by Convicts or Addicts) Rules, 1985
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50.
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Non-Banking Financial Companies and Miscellaneous on Banking Companies (Advertisement) Rules, 1977
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51.
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Private Limited Company and Unlisted Public Limited Company (Buy-Back of Securities) Rules, 1999
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52.
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Public Companies (Terms of Issue of Debentures and of Raising of Loans with Option to Convert Such Debentures or Loans into Shares) Rules, 1977
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53.
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Public Liability Insurance Rules, 1991
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54.
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Trustees (Declaration of Holdings of Shares and Debentures) Rules, 1964
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55.
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Working Journalists (Conditions of Service) and Miscellaneous Provisions Rules, 1957
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