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Affidavits & Notices
Affidavits
Notices
Uttar Pradesh
1.
Format of Vakalatnama to be submitted in District Courts
2.
Domicile Certificate Form
3.
Renewal of Certificate of Registration of a Motor Vehicle other than Transport Vehicle
4.
Application form for Driving Licence
5.
Application form for Grant or Renewal of Learner's Driving Licence
6.
Application Form for Death Certificate
7.
Application form for Income & Caste Certificate
8.
Application for Registration of Motor Vehicle
9.
Treasury Challan Form for Depositing Cash
10.
Treasury Challan Form for Depositing Loans & Advances
11.
Application for Marriage Certificate
12.
Application for Intimation & Transfer of Ownership of Motor Vehicle
13.
Challan form for depositing Trade Tax
14.
Application form for booking of (.32) Revolver, Field Gun Factory, Kanpur
15.
Application form for obtaining Arms License
16.
Proforma of Police Verification Report for issuance of Arms Licence
17.
Application Form for Old age Pension in Rural Area
18.
Application Form for Old age Pension in Urban Areas
19.
Application Form for Direct Transfer of Monthly Pension in Bank Account of Pensioner.
20.
Application Form for Alive Declaration by Pensioners
21.
Declaration Certificate of Unemployed to be furnished by Government Pensioners
22.
Re-marriage/ Unmarried Declaration Form for Family Pension
23.
Application Form for Retirement Benifits (Pension, Gratuity & Commutation)
24.
Application for Inclusion of Name in Electoral Roll
25.
Application for New Registration of Electors
26.
Application for objecting Inclusion Seeking or Deletion of name in Electoral Roll
27.
Application for Correction to Particulars Entered in Electoral Roll
28.
Application for Transposition of entry in Electoral Roll
29.
Issuance of Certificate of Registration for Transporters, Value Added Tax
30.
Application Form for Financial/Legal Assistance to Woman Harassed for Dowry
31.
Application Form for Accepting Grant-in-aid for livelihood of Blind, Dumb & Physically Handicapped Shelterless Citizen
32.
Form for Artificial Limbs & related Equipment for Physically Handicapped
33.
Form for Scholarship to Children of Physically Handicapped Parents
34.
Application form for Financial Aid for Marrying Physically Handicapped Person
35.
Application Form for Financial Aid for Surgery of Poor & Helpless, Physically Handicapped Citizen
36.
Application form for Registration of Organisations for Handicap Welfare
37.
Application form for Renewal of Scholarship to Destitute Blind, Deaf & Physically Handicapped students
38.
Application for Grant-in-aid to NGO's for advertisement on Improving Life of Handicapped
39.
Application form for 'Marriage Reward' for Marrying Helpless Widow
40.
Application form for Grant-in-aid for Unsheltered Woman
41.
Application Form for Grant-in-aid for Livelihood of Unsheltered Woman
42.
Notice of Termination of an Agreement of Hire-Purchase, Lease, Hypothecation of a Motor Vehicle
43.
Application for Agreement of Hire Purchase/ Lease/ Hypothication of Motor Vehicle
44.
Application cum Declaration as to Physical Fitness
45.
Tenant Verification Form
46.
Apply for Authorisation/Renewal in Handling of Hazardous Wastes
47.
Nomination Paper for Legislative Assembly Elections
48.
Affidavit Regarding Criminal Cases for Election Purposes
49.
Affidavit Regarding Assets for Election Purposes
50.
Requisition form of Supply of Electricity from Purvanchal Vidyut Nagar Nigam Limited
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