FEBRUARY    2009
101.	Milind BhagwANRao Godse Vs. State of Maharashtra & ANR. [2009] INSC 296 (12 February 2009)
102.	Narayanan Rajendran And ANR. Vs. Lekshmy Sarojini And Ors. [2009] INSC 297 (12 February 2009)
103.	Peethani Suryanarayana & ANR. Vs. Repaka Venkata Ramana Kishore & Ors. [2009] INSC 298 (12 February 2009)
104.	Punjab State Electricity Board & Ors. Vs. Jagjiwan Ram And Ors. [2009] INSC 299 (12 February 2009)
105.	Raghavendra Rao & Ors. Vs. State of Karnataka & Ors. [2009] INSC 300 (12 February 2009)
106.	Rajasthan State Road Trpt. Corpn. & ANR. Vs. Bal Mukund Bairwa [2009] INSC 301 (12 February 2009)
107.	Ram Naresh Prasad Vs. State of Jharkhand & Ors [2009] INSC 302 (12 February 2009)
108.	Rur Singh (D) Th. LRS. & Ors. Vs. Bachan Kaur [2009] INSC 303 (12 February 2009)
109.	S.P. Devaraju Vs. State of Karnataka [2009] INSC 304 (12 February 2009)
110.	Santokh Singh Vs. State of Punjab [2009] INSC 305 (12 February 2009)
111.	Sharad Vs. State of Maharashtra & ANR. [2009] INSC 306 (12 February 2009)
112.	State By Inspector of Police Vs. Sriramulu & Ors. [2009] INSC 307 (12 February 2009)
113.	State of Punjab & Ors. Vs. Inder Mohan Chopra & Ors. [2009] INSC 308 (12 February 2009)
114.	State of U.P. Vs. Sheo Lal & Ors. [2009] INSC 309 (12 February 2009)
115.	State of U.P. Vs. Sukhpal Singh & Ors. [2009] INSC 310 (12 February 2009)
116.	Tushar D. Bhatt Vs. State of Gujarat & Ors. [2009] INSC 311 (12 February 2009)
117.	U.P. State Road Transport Corporation Vs. Assistant Comnr. of Police (Traffic)Delhi [2009] INSC 312 (12 February 2009)
118.	Union of India Vs. Dharam Pal Etc. . [2009] INSC 313 (12 February 2009)
119.	Vinodan Vs. Vishwanathan [2009] INSC 314 (12 February 2009)
120.	Bal Krishan Vs. Vice Chairman.Dda. [2009] INSC 315 (13 February 2009)
121.	Bihari Lal Rada Vs. Anil Jain (Tinu) & Ors. [2009] INSC 316 (13 February 2009)
122.	Buddhist Mission Dental College & Hospital Vs. Bhupesh Khurana & Ors. [2009] INSC 317 (13 February 2009)
123.	Chandrika Prasad Yadav Vs. State of Bihar & Ors. [2009] INSC 318 (13 February 2009)
124.	Gopal Vs. State of Rajasthan [2009] INSC 319 (13 February 2009)
125.	Gopika Chandrabhushan Saran & ANR. Vs. M/S Xlo India Ltd.& ANR. [2009] INSC 320 (13 February 2009)
126.	New India Assurance Co. Ltd. Vs. Mosomat Bhudhiya Devi & Ors. [2009] INSC 321 (13 February 2009)
127.	Ni.Pra Channabasava D.S.Matadhipathigalu Vs. C.P.Kaveeramma & Ors. [2009] INSC 322 (13 February 2009)
128.	Pragiyotish Gaonlia Bank & ANR. Vs. Brijlal Das [2009] INSC 323 (13 February 2009)
129.	Ram Pal Singh & Ors. Vs. State of U.P. & ANR. [2009] INSC 324 (13 February 2009)
130.	Renuka Bhasin Vs. Munish Bhasin [2009] INSC 325 (13 February 2009)
131.	Satpal Singh Vs. Chunni Lal(D) Tr.LRS. [2009] INSC 326 (13 February 2009)
132.	Special Land Acquisition Officer Vs. Chandramma(Dead) By LRS. [2009] INSC 327 (13 February 2009)
133.	State of Haryana & Ors. Vs. Narinder Kumar & Ors. [2009] INSC 328 (13 February 2009)
134.	State of M.P. Vs. Abdul Kadir & ANR. [2009] INSC 329 (13 February 2009)
135.	UCO Bank & ANR. Vs. Pradeep Kumar [2009] INSC 330 (13 February 2009)
136.	Unison Electronics Pvt. Ltd. & ANR. Vs. Commissioner, Central Excise, Noida [2009] INSC 331 (13 February 2009)
137.	Commnr. of Customs(Preventive) Vs. M/S. Aafloat Textiles (I) P.Ltd.&Ors. [2009] INSC 332 (16 February 2009)
138.	Diwakar Prakash Mishra Vs. Shree Kant Mishra & Ors. [2009] INSC 333 (16 February 2009)
139.	Hyd.Metrop.Water S.& S.Board & Ors. Vs. P. Satyanarayana Rao & Ors. [2009] INSC 334 (16 February 2009)
140.	P.C.Markanda Vs. Punjab University & Ors. [2009] INSC 335 (16 February 2009)
141.	State of Haryana & Ors. Vs. Ram Niwas & Ors. [2009] INSC 336 (16 February 2009)
142.	State of Punjab Vs. Hari Singh And Ors. [2009] INSC 337 (16 February 2009)
143.	State of U.P. Vs. Shiv Singh Yadav & Ors. [2009] INSC 338 (16 February 2009)
144.	Tilak Raj Vs. Baikunthi Devi (D) By LRS. [2009] INSC 339 (16 February 2009)
145.	Union Bank of India & ANR. Vs. Sri Laxmidhar Nayak & Ors. [2009] INSC 340 (16 February 2009)
146.	Uttaranchal Transport Corp.Ltd. Vs. Vimla Devi & Ors. [2009] INSC 341 (16 February 2009)
147.	Uttaranchal Transport Corp.Ltd. Vs. Vimla Devi & Ors. [2009] INSC 342 (16 February 2009)
148.	Azhar Sultana Vs. B. Rajamani & Ors [2009] INSC 343 (17 February 2009)
149.	Deepak Kumar Bansal Vs. Union of India & ANR. [2009] INSC 344 (17 February 2009)
150.	M. Chandru Vs. Chennai Metropolitan Dev. Auth. & ANR. [2009] INSC 345 (17 February 2009)
151.	Madan Mohan Mishra Vs. Chandrika Pandey [2009] INSC 346 (17 February 2009)
152.	Martin F. D' Souza Vs. Mohd. Ishfaq [2009] INSC 347 (17 February 2009)
153.	Saleha Begum Vs. Mehmod Yar Khan And Ors. [2009] INSC 348 (17 February 2009)
154.	Sneh Gupta Vs. Devi Sarup & Ors. [2009] INSC 349 (17 February 2009)
155.	State of U.P. Vs. Z.R. Siddiqui [2009] INSC 350 (17 February 2009)
156.	Usha Rajkhowa & Ors. Vs. M/S Paramout Industries & Ors. [2009] INSC 351 (17 February 2009)
157.	All India Council For Technical Edu. Vs. Surinder Kumar Dhawan & Ors. [2009] INSC 352 (18 February 2009)
158.	Aviral Bhatla Vs. Bhawna Bhatla [2009] INSC 353 (18 February 2009)
159.	Bhola @ Paras Ram Vs. State of H.P. [2009] INSC 354 (18 February 2009)
160.	Chhotanney & Ors. Vs. State of Uttar Pradesh & Ors. [2009] INSC 355 (18 February 2009)
161.	City Montessori School Vs. State of U.P. & Ors. [2009] INSC 356 (18 February 2009)
162.	Commr. of Income Tax,Dibrugarh Vs. Doom Dooma India Ltd. [2009] INSC 357 (18 February 2009)
163.	Krishan Gopal & ANR. Vs. Sandhya Devi & Ors. [2009] INSC 358 (18 February 2009)
164.	M/S Rampur Fertiliser Ltd. Vs. M/S Vigyan Chemicals Industries [2009] INSC 359 (18 February 2009)
165.	N. Srinivasa Vs. M/S. Kuttukaran Machine Tools Ltd. [2009] INSC 360 (18 February 2009)
166.	Oriental Insurance Co.Ltd. Vs. Angad Kol & Ors. [2009] INSC 361 (18 February 2009)
167.	Prithu @ Priti Chand & ANR. Vs. State of H.P. [2009] INSC 362 (18 February 2009)
168.	Renuka Vs. State of Karnataka & ANR. [2009] INSC 363 (18 February 2009)
169.	S.N. Mathur Vs. Board of Revenue/C.C.R.A. & Ors. [2009] INSC 364 (18 February 2009)
170.	Shekara Vs. State of Karnataka [2009] INSC 365 (18 February 2009)
171.	Venkatalakshmamma & ANR. Vs. H.V.Srinivasa [2009] INSC 366 (18 February 2009)
172.	A.Venkatakrishnan Vs. State of T.Nadu & Ors. [2009] INSC 367 (19 February 2009)
173.	AI Champday Industries Ltd. Vs. Official Liquidator & ANR. [2009] INSC 368 (19 February 2009)
174.	C.I.T.,Jalandhar Vs. Rajiv Bhatara [2009] INSC 369 (19 February 2009)
175.	Muthavalli of Sha M.D.W.S.J.Syed Z.& ANR Vs. Syed Zindasha & Ors. [2009] INSC 370 (19 February 2009)
176.	Raju Vs. The State, By Inspector of Police [2009] INSC 371 (19 February 2009)
177.	Sundar Babu & Ors. Vs. State of Tamil Nadu [2009] INSC 372 (19 February 2009)
178.	Anand Kumar Vs. State of M.P. [2009] INSC 373 (20 February 2009)
179.	Kaliaperumal Vs. Rajagopal & ANR. [2009] INSC 374 (20 February 2009)
180.	M/S Sorath Builders Vs. Shreejikrupa Buildcon Limited & ANR. [2009] INSC 375 (20 February 2009)
181.	Mohd. Sohrab Khan Vs. Aligarh Muslim University & Ors. [2009] INSC 376 (20 February 2009)
182.	Munish Bhasin & Ors. Vs. State [2009] INSC 377 (20 February 2009)
183.	N.D.M.C. & Ors. Vs. M/S. Tanvi Trading & Credit Pvt.Ltd.&Ors [2009] INSC 378 (20 February 2009)
184.	Rasiklal Vs. Kishore [2009] INSC 379 (20 February 2009)
185.	Sanjay Kumar Vs. Union of India & Ors. [2009] INSC 380 (20 February 2009)
186.	State of M.P. & Ors. Vs. M/S Gaylord Chemicals [2009] INSC 381 (20 February 2009)
187.	Union of India & Ors. Vs. B.Annathurai & ANR. [2009] INSC 382 (20 February 2009)
188.	Visakhapatnam Port Trust Vs. M/S. Continental Construction Company [2009] INSC 383 (20 February 2009)
189.	Koppisetty Venkat Ratnam(D) Tr.LRS. Vs. Pamarti Venkayamma [2009] INSC 384 (23 February 2009)
190.	M/S. Kwality Manufacturing Corporation Vs. Central Warehousing Corporation [2009] INSC 385 (23 February 2009)
191.	Parul Bala Ghosh & Ors. Vs. Bishnu Pada Ghosh & Ors. [2009] INSC 386 (23 February 2009)
192.	People's Union For Civil Liberties & ANR Vs. Union of India & ANR. [2009] INSC 387 (23 February 2009)
193.	Pepsu Rd. Trpt. Corpn. Patiala Vs. Kulwant Kaur & Ors. [2009] INSC 388 (23 February 2009)
194.	S.K.Jain Vs. State of Haryana & ANR. [2009] INSC 389 (23 February 2009)
195.	Sanjeev Gupta Vs. Shalini Gupta [2009] INSC 390 (23 February 2009)
196.	Shiv Kumar Mishra Vs. State of Goa Tr.Home Sec. [2009] INSC 391 (23 February 2009)
197.	State of Bihar & Ors. Vs. Arjun Prasad Rajak [2009] INSC 392 (23 February 2009)
198.	State of Kerala & ANR. Vs. Mahesh Kumar & Ors. [2009] INSC 393 (23 February 2009)
199.	State of Kerala & ANR. Vs. Naveena Prabhu & Ors. [2009] INSC 394 (23 February 2009)
200.	State of Orissa & Ors. Vs. Khirod Kumar Nayak [2009] INSC 395 (23 February 2009)