Teja Singh (Dead) by L.RS.
Vs. Mohinder Singh & Ors. [2009] INSC 447 (27 February 2009)
Judgment
IN THE SUPREME COURT
OF INDIA CRIMINAL APPELLATE JURISDICTION CRIMINAL APPEAL NO. 1366 OF 2002 Teja
Singh ..Appellant Versus Mohinder Singh & Ors. ..Respondents
Dr. ARIJIT PASAYAT,
J.
1.
This
appeal is connected with Criminal Appeal No. 1365 of 2002 which has been
disposed of by us today by a separate judgment. The present appeal is by the
complainant and the order passed in Criminal Appeal No. 1365 of 2002 shall
operate so far as the present appeal is concerned. The appeal is disposed of
accordingly.
..............................................J.
(Dr. ARIJIT PASAYAT)
.............................................J.
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