OCTOBER 2008
101.	Union of India & ANR. Vs. S. Thakur [2008] INSC 1774 (17 October 2008)
102.	Virendra @ Buddhu & ANR. Vs. State of U.P. [2008] INSC 1775 (17 October 2008)
103.	Asraf Sk & ANR. Vs. State of West Bengal [2008] INSC 1776 (20 October 2008)
104.	Bhagmal & ANR. Vs. State of M.P. [2008] INSC 1777 (20 October 2008)
105.	Dipitimayee Parida Vs. State of Orissa & Ors [2008] INSC 1778 (20 October 2008)
106.	M/S Three Cheers Entertainment (P) Ld.&Ors Vs. C.E.S.C.Ltd. [2008] INSC 1779 (20 October 2008)
107.	M/S. Nagarjuna Construction Co. Ltd. Vs. Govt. of A.P. & Ors. [2008] INSC 1780 (20 October 2008)
108.	Noharlal Verma Vs. Dist. Co-Op Central Bank Ltd., Jagdalpur [2008] INSC 1781 (20 October 2008)
109.	Palwinder Singh Vs. Balwinder Singh & Ors. [2008] INSC 1782 (20 October 2008)
110.	S.Ramakrishna Vs. State Rep.By Pub.Prosr., H.C. A.P. [2008] INSC 1783 (20 October 2008)
111.	State of A.P. Vs. Bajjoori Kanthaiah & ANR. [2008] INSC 1784 (20 October 2008)
112.	Steel Authority of India Ltd. Vs. Madhusudan Das & Ors. [2008] INSC 1785 (20 October 2008)
113.	Viji & ANR. Vs. State of Karnataka [2008] INSC 1786 (20 October 2008)
114.	Ashok Kumar Mondal Vs. Samir Kumar Mondal & ANR. [2008] INSC 1787 (21 October 2008)
115.	Commnr. of Income Tax, Ahmedabad Vs. Sarabhai Holdings Pvt. Ltd. [2008] INSC 1788 (21 October 2008)
116.	Guru Nanak Dev University Th.Registrar Vs. Sanjay Kumar Katwal & ANR. [2008] INSC 1789 (21 October 2008)
117.	Krishak Bharati Cooperative Ltd. Vs. Joint Commissioner of Income Tax, N.D. [2008] INSC 1790 (21 October 2008)
118.	Lokesh Singh Vs. State of U.P. & ANR. [2008] INSC 1791 (21 October 2008)
119.	M.Dhandapani Vs. R.Muthu Naliappan & Ors. [2008] INSC 1792 (21 October 2008)
120.	Mahmadhusen Abdulrahim Kalota Shaikh Vs. Union of India & Ors. [2008] INSC 1793 (21 October 2008)
121.	Mukhtiar Singh Vs. State of U.P. & ANR. Etc. [2008] INSC 1794 (21 October 2008)
122.	Okhla Enclave Plot Holders Wel. Ason. Vs. U O I & Ors [2008] INSC 1795 (21 October 2008)
123.	Raveendran. K & ANR. Vs. Excise Inspector, Vadakara & ANR. [2008] INSC 1796 (21 October 2008)
124.	State by Inspector of Police, Tamil Nadu Vs. Rakiappan & Ors. [2008] INSC 1797 (21 October 2008)
125.	State of Goa Vs. Subhash Ghogle [2008] INSC 1798 (21 October 2008)
126.	State of Punjab Vs. Avtar Singh [2008] INSC 1799 (21 October 2008)
127.	State of Punjab Vs. Gurdip Kaur [2008] INSC 1800 (21 October 2008)
128.	State of West Bengal Vs. Anil Naskar [2008] INSC 1801 (21 October 2008)
129.	Union of India & Ors. Vs. Chitra Lekha Chakraborty [2008] INSC 1802 (21 October 2008)
130.	Abhijit Ghosh Dastidar Vs. Union of India & Ors. [2008] INSC 1803 (22 October 2008)
131.	Arjun Singh Vs. State of H.P. [2008] INSC 1804 (22 October 2008)
132.	Bal Kishan Vs. State of H.P. [2008] INSC 1805 (22 October 2008)
133.	Chandra Sekhar Vs. State of A.P. [2008] INSC 1806 (22 October 2008)
134.	Chet Ram Vs. Jit Singh [2008] INSC 1807 (22 October 2008)
135.	Commissioner of Customs, Kolkata Vs. M/S. B. Arun Kumar & Company [2008] INSC 1808 (22 October 2008)
136.	Dilip Vs. Parmar & ANR. Vs. State of Maharashtra [2008] INSC 1809 (22 October 2008)
137.	Govardhan Dass Bansal Vs. State (Delhi Administration)Th.Secretary [2008] INSC 1810 (22 October 2008)
138.	Hindustan Petroleum Corp. Ltd. Vs. Rajkumari Padma Kumari & ANR. [2008] INSC 1811 (22 October 2008)
139.	Mohd Yunus Khan Vs. U.P.Power Corporation Ltd. and Ors [2008] INSC 1812 (22 October 2008)
140.	Nirmal Singh Kahlon Vs. State of Punjab & Ors. [2008] INSC 1813 (22 October 2008)
141.	Prahlad Vs. Saleem & ANR. [2008] INSC 1814 (22 October 2008)
142.	Ramachami Vs. State Rep. By State Prosecutor [2008] INSC 1815 (22 October 2008)
143.	Rikhabsao Nathusao Jain Vs. Corpn. of The City of Nagpur & Ors. [2008] INSC 1816 (22 October 2008)
144.	Sahiti & Ors. Vs. Chancellor,Ntr.Univ. of Health Sc.& Ors. [2008] INSC 1817 (22 October 2008)
145.	Sonu Kumar Vs. State of H.P. [2008] INSC 1818 (22 October 2008)
146.	State of U.P. Vs. Chandrapal & ANR. [2008] INSC 1819 (22 October 2008)
147.	Sudheer Singh @ Sudheer Vs. State of A.P. [2008] INSC 1820 (22 October 2008)
148.	Union of India & Ors. Vs. S.J.Benedict [2008] INSC 1821 (22 October 2008)
149.	Haryana Urban Development Authority Vs. Raje Ram [2008] INSC 1822 (23 October 2008)
150.	Indu Jain Vs. State of M.P & Ors. [2008] INSC 1823 (23 October 2008)
151.	Kesho Ram (Dead) by LRS. Vs. Hem Raj [2008] INSC 1824 (23 October 2008)
152.	Raveendran Vs. State of Tamil Nadu [2008] INSC 1825 (23 October 2008)
153.	S.L. Construction & ANR. Vs. Alapati Srinivasa Rao & ANR. [2008] INSC 1826 (23 October 2008)
154.	Soora Balasubramaniam Chetty & Ors. Vs. Arulmigu Ekambaranathar T.K. & Ors. [2008] INSC 1827 (23 October 2008)
155.	State of West Bengal Vs. Hari Mohan Dana (D) by LRS. & Ors. [2008] INSC 1828 (23 October 2008)
156.	Chinnakarupathal & Ors Vs. A.D. Sundarabai & Ors [2008] INSC 1829 (24 October 2008)
157.	Gajraj Yadav Vs. Rajendra Singh @ Deena & Ors. [2008] INSC 1830 (24 October 2008)
158.	M.P. Housing Board Vs. Shiv Shankar Mandil And Ors. [2008] INSC 1831 (24 October 2008)
159.	M/S. Everest Holding Ltd. Vs. Shyam Kumar Shrivastava & Ors. [2008] INSC 1832 (24 October 2008)
160.	M/S. Hanu Motel Pvt. Ltd. & ANR. Vs. U.P. Financial Corpn. Ltd. & ANR. [2008] INSC 1833 (24 October 2008)
161.	M/S. Karnataka State Forest Indus.Corpn. Vs. M/S. Indian Rocks [2008] INSC 1834 (24 October 2008)
162.	National Insurance Co. Ltd Vs. Mayawati & Ors. [2008] INSC 1835 (24 October 2008)
163.	R. Kalyani Vs. Janak C. Mehta & Ors. [2008] INSC 1836 (24 October 2008)
164.	S/S Kanpur Edibles Pvt.Ltd. Vs. Commr.Trade Tax, U.P. [2008] INSC 1837 (24 October 2008)
165.	Somon Vs. State of Kerala [2008] INSC 1838 (24 October 2008)
166.	State of A.P. Vs. M. Madhusudhan Rao [2008] INSC 1839 (24 October 2008)
167.	State of Haryana & Ors. Vs. Shakuntla Devi [2008] INSC 1840 (24 October 2008)
168.	State of Maharsthra Vs. Ahmed Shaikh Babajan & Ors. [2008] INSC 1841 (24 October 2008)