MARCH   1996
101.	Jagbir Singh Vs. State of Haryana & Ors [1996] INSC 449 (25 March 1996)
102.	Dilwan Singh & Ors Vs. State of Haryana & Ors [1996] INSC 450 (25 March 1996)
103.	Bharmappa Nemanna Kawale & ANR Vs. Dhondi Bhima Patil & Ors [1996] INSC 451 (25 March 1996)
104.	Union of India Vs. Paliwal Electricals (P) Ltd & ANR [1996] INSC 452 (25 March 1996)
105.	Nagammai Cotton Mills Vs. Asstt. Director, Regional Office of The Textiles Commissioner [1996] INSC 453 (25 March 1996)
106.	Union of India & ANR Vs. Laxman Gajanan Desai & ANR [1996] INSC 454 (25 March 1996)
107.	Balbir Singh Negi Vs. Union of India & Ors [1996] INSC 455 (25 March 1996)
108.	State of Karnataka & Ors Vs. Krishnoji Rao & ANR [1996] INSC 456 (25 March 1996)
109.	Major Kadha Krishan Vs. Union of India & Ors [1996] INSC 457 (25 March 1996)
110.	Preetam Vs. State of Madhya Pradesh [1996] INSC 458 (26 March 1996)
111.	Executive Officer Vs. E. Tirupalu & Ors [1996] INSC 459 (26 March 1996)
112.	Chandigarh Administration, Union Territory, Chandigarh & Ors Vs. Ajay Manchanda [1996] INSC 460 (26 March 1996)
113.	R.Puthunainar Alhithan Vs. P.H. Pandian & Ors [1996] INSC 461 (26 March 1996)
114.	Prasanna Kumar Roy Karmakar Vs. State of West Bengal & Ors [1996] INSC 462 (26 March 1996)
115.	Union of India & ANR Vs. M/S. Jesus Sales Corporation [1996] INSC 463 (26 March 1996)
116.	State of U.P Vs. Smt. Noorie @ Noor Jahan & Ors [1996] INSC 464 (26 March 1996)
117.	State Bank of Patiala & Ors Vs. S.K.Sharma [1996] INSC 465 (27 March 1996)
118.	Commissioner of Income Tax,Madras Vs. M/S. Gemini Pictures Circuit Private Limited [1996] INSC 466 (27 March 1996)
119.	O.K. Udayasankaran & Ors Vs. Union of India & Ors [1996] INSC 467 (27 March 1996)
120.	Ramanand Prasad Singh & ANR Vs. Union of India & Ors [1996] INSC 468 (27 March 1996)
121.	Pattu Lal Vs. State of Punjab [1996] INSC 469 (27 March 1996)
122.	The Regional Provident Fund Commissioner Vs. Shillong City Bus Syndicate & ANR [1996] INSC 470 (27 March 1996)
123.	Union of India & Ors Vs. Dharma Pal & Ors [1996] INSC 471 (29 March 1996)
124.	D.S. Thimmappa Vs. Siddaramakka [1996] INSC 472 (29 March 1996)
125.	Satya Narain Pareek Vs. State of Rajasthan & ANR [1996] INSC 473 (29 March 1996)
126.	T. Venkata Narayana & Ors Vs. Smt.Venkata Subbamma & Ors [1996] INSC 474 (29 March 1996)
127.	M.P. Chandoria Vs. State of M.P. & Ors [1996] INSC 475 (29 March 1996)
128.	Girish Yadav & Ors Vs. State of Madhya Pradesh [1996] INSC 476 (29 March 1996)
129.	Mohsin Unissa Vs. Tamil Nadu Public Service Commission [1996] INSC 477 (29 March 1996)
130.	Rafiq Mohd. Vs. State Government of M.P. & Ors [1996] INSC 478 (29 March 1996)