G.N. Khajuria
& Ors Vs. D.D.A. & Ors [1996] INSC 413 (18 March 1996)
Ramaswamy,
K.Ramaswamy, K.G.B. Pattanaik (J)
CITATION:
JT 1996 (4) 7 1996 SCALE (3)123
ACT:
HEAD NOTE:
O R D
E R
Time
for vacating the school and dismantling the same as per the judgment of this
Court, as prayed for, is extended till 30th April, 1996.
Though
Shri D.S. Meshram, Chief Planner, Town and Country Planning Organization,
Government of India, Ministry of Urban Affairs and Employment has submitted the
report dated November
17, 1995.
Unfortunately, he has not adverted to the impact of the order of this Court nor
has he brought to bear up the subject in that perspective. He has conducted
only superficial enquiry and stated only what is apparent and nothing more. He
should have subjected the enquiry in depth scrutiny but failed to do that. His
report is like that of a clerk putting up the rote and nothing more.
However,
we have carefully gone through the record annexed to the report. From the
record, it is clear that originally the area was earmarked for the park and
there was no indication that it was intended to be allotted to any third agency
in the land earmarked for the park. In fact, the Vice-Chairman also had pointed
out time and again in that behalf. He had also issued notice to have the school
vacated and the park preserved. Though notice pursuant thereto was given, no
follow up action was perused. Resultantly, the residents had to take up the
matter and ultimately succeeded in getting the order from this Court.
We
tried to scan the person responsible for deviation and illegal allotment but it
is difficult in the circumstances to pin point the actual person responsible in
that behalf. He had skillfully managed and had camouflaged to have the
authority after getting the plan approved introducing the allotment of the site
to the school. Since the plan was approved ultimately by the Lt. Governor, it
went under the carpet of official action. He has escaped from the clutches of
law. Therefore, nothing can be done in the circumstances. Report is accordingly
closed.
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