AUGUST    1995
1.	Municipal Commissioner of Dum Dum Municipality & Ors Vs. Indian Tourism Development Corporation & Ors [1995] INSC 350 (1 August 1995)
2.	Oxford English School Vs. The Government of Tamil Nadu & Ors [1995] INSC 351 (2 August 1995)
3.	Sri Kaptan Singh [Deceased]Through LRS. Vs. Rajinder Singh & ANR [1995] INSC 352 (3 August 1995)
4.	P.S Ghalaut Vs. State of Haryana & Ors [1995] INSC 353 (3 August 1995)
5.	Sri Kaptan Singh [Deceased]Through LRS. Vs. Rajinder Singh & ANR [1995] INSC 354 (3 August 1995)
6.	Harbans Singh Vs. State of Punjab & Ors [1995] INSC 355 (3 August 1995)
7.	Special Land Acquisition Officer & Ors Vs. Mallanagouda Rayanagouda Patil & Ors [1995] INSC 356 (3 August 1995)
8.	State of Andhra Pradesh Vs. Valluri Vanraju [1995] INSC 357 (3 August 1995)
9.	Tata Press Limited Vs. Mahanagar Telephone-Nigam Limited & Ors [1995] INSC 358 (3 August 1995)
10.	Vithal & Ors Vs. The State of Maharashtra [1995] INSC 359 (3 August 1995)
11.	Kapur Singh Vs. State of Punjab [1995] INSC 360 (3 August 1995)
12.	M/S Gujarat Pottling Co.Ltd. & Ors Vs. The Coca Cola Co. & Ors [1995] INSC 361 (4 August 1995)
13.	District Primary Education Officer,Mehsana Vs. Vidotejak Mandal & Ors [1995] INSC 362 (4 August 1995)
14.	Hussainara Khatoon & Ors Vs. Home Secretary, Bihar & Ors [1995] INSC 363 (4 August 1995)
15.	Chandigarh Housing Board Vs. Avtar Singh & ANR [1995] INSC 364 (7 August 1995)
16.	Priya Vart & ANR Vs. Union of India [1995] INSC 365 (7 August 1995)
17.	The K.C.P. Ltd. Vs. State Trading Corporation of India & ANR [1995] INSC 366 (8 August 1995)
18.	Notified Area Committee & ANR Vs. Des Raj & Ors [1995] INSC 367 (8 August 1995)
19.	Paimder Singh & Ors Vs. Union of India [1995] INSC 368 (8 August 1995)
20.	Vasantham Foundry Vs. Union of India & Ors [1995] INSC 369 (9 August 1995)
21.	Baby Samuel Vs. Tukaram Laxman Sable & Ors [1995] INSC 370 (9 August 1995)
22.	The State of Punjab Vs. Surja Ram [1995] INSC 371 (9 August 1995)
23.	Union of India & Ors Vs. R.K.L.D. Azad [1995] INSC 372 (9 August 1995)
24.	R. Ramaswamy Vs. Government of Tamil Nadu & Ors [1995] INSC 373 (11 August 1995)
25.	R.V. Bhupal Prasad Vs. State of Andhra Pradesh & Ors [1995] INSC 374 (11 August 1995)
26.	Karnel Singh Vs. The State of M.P [1995] INSC 375 (11 August 1995)
27.	State of Karnataka & Ors Vs. Narasimhamurthy & Ors [1995] INSC 376 (11 August 1995)
28.	T.M.A.Pai Foundation & Orsetc. Vs. State of Karnataka & Ors etc [1995] INSC 377 (11 August 1995)
29.	R. Ramaswamy Vs. Government of Tamil Nadu & Ors [1995] INSC 378 (11 August 1995)
30.	Anirudhsinhji Karansinhjijadeja & ANR Vs. The State of Gujarat [1995] INSC 379 (11 August 1995)
31.	Teja Singh Vs. Mukhtiar Singh & Ors [1995] INSC 380 (11 August 1995)
32.	Jasubha Sajubha Zala Vs. The State of Gujarat [1995] INSC 381 (11 August 1995)
33.	Joginder Singh Vs. State of Punjab [1995] INSC 382 (11 August 1995)
34.	State of Punjab & Ors Vs. Raman Rai & Ors [1995] INSC 383 (14 August 1995)
35.	Union of India Vs. S.B. Mishra [1995] INSC 384 (14 August 1995)
36.	Induben Ashokrao Nalvade Vs. Dhirajlal Shivlal Surati & ANR [1995] INSC 385 (14 August 1995)
37.	Jayashree Vs. M. Srinivasa Murthy [1995] INSC 386 (14 August 1995)
38.	Rustees of The Port of Madras Vs. Engineering Constructions Corporation Limited [1995] INSC 387 (14 August 1995)
39.	Shri Janki Devi Bhagat Trust, Agra Vs. Ram Swarup Jain [1995] INSC 388 (14 August 1995)
40.	Kailash Potlia Vs. The State of Andhra Pradesh [1995] INSC 389 (14 August 1995)
41.	Special Land Acquisition Officer Vs. Puttaiah & Ors [1995] INSC 390 (16 August 1995)
42.	The Special Land Acquisition Officer, Malaprabha Dam Project Vs. Madivalappa Basalingappa Melavanki [1995] INSC 391 (16 August 1995)
43.	Special Land Acquisition Officer Vs. Sharanabasappa Shivayogappa Tyapal & Ors [1995] INSC 392 (16 August 1995)
44.	Commissioner of Income Tax, Madras& ANR Vs. M/S Dalmia Cement (Bharat) Ltd. [1995] INSC 393 (16 August 1995)
45.	State of Maharashtra Vs. Manubhai Pragaji Vashi & Ors [1995] INSC 394 (16 August 1995)
46.	Balbir Singh Vs. The State of Punjab [1995] INSC 395 (16 August 1995)
47.	Special Land Acquisition Officer Vs. N.S. Takkalaki & Ors [1995] INSC 396 (16 August 1995)
48.	State of Kerala Vs. T.K. Udaya Sankaran & Ors [1995] INSC 397 (16 August 1995)
49.	Superintendent of Police (C.B.I.) Vs. Deepak Chowdhary & Ors, [1995] INSC 398 (17 August 1995)
50.	Registrar, Co-Operative Societies, West Bengal Vs. Krishna Kumar Singhania & Ors [1995] INSC 399 (17 August 1995)
51.	Lumbini Nagar Coop. Housingsociety Ltd. & Ors Vs. Union of India & Ors [1995] INSC 400 (17 August 1995)
52.	State of U.P. & Ors Vs. Ram Khelawan & Ors [1995] INSC 401 (17 August 1995)
53.	The Taluk Land Board, Kozhikode & Ors Vs. Dr. Babucommen Thomas [1995] INSC 402 (17 August 1995)
54.	Bhagwant Rai & Ors Vs. State of Punjab & Ors [1995] INSC 403 (17 August 1995)
55.	Chief General Manager, Telecom & Ors Vs. V.N.Enterprises [1995] INSC 404 (17 August 1995)
56.	M/S. Kumar Distributors (P) Ltd.Beltek India Ltd. Vs. State of Bihar & Ors [1995] INSC 405 (17 August 1995)
57.	The Assistant Commissioner, Gadag Sub-Division, Gadag Vs. Mathapathi Basavannewwa & Ors [1995] INSC 406 (17 August 1995)
58.	Khagendra Lall Dutta & ANR Vs. Jacob Sole Jacob [1995] INSC 407 (17 August 1995)
59.	The Principal Cambridge School & ANR Vs. Ms. Payal Gupta & Ors [1995] INSC 408 (21 August 1995)
60.	Gurdial Singh Vs. State of Punjab [1995] INSC 409 (21 August 1995)
61.	The State of Punjab Vs. Tejinder Singh & ANR [1995] INSC 410 (21 August 1995)
62.	H.Kashinath & Ors Vs. State of Karnataka & Ors [1995] INSC 411 (21 August 1995)
63.	Namwar Dubey & Ors Vs. State of Uttar Pradesh [1995] INSC 412 (21 August 1995)
64.	M.R. Gupta Vs. Union of India & Ors [1995] INSC 413 (21 August 1995)
65.	Namdeo Vs. Collector, East Neemar, Khandwa & Ors [1995] INSC 414 (22 August 1995)
66.	Arvind Industries And Other Vs. The State of Gujarat & Ors [1995] INSC 415 (23 August 1995)
67.	State of Haryana & ANR Vs. D. L. Uppal & Ors [1995] INSC 416 (24 August 1995)
68.	Anil Saran Vs. The State of Bihar & ANR [1995] INSC 417 (24 August 1995)
69.	D.D.A. Vs. Bhavanacoop. G.H. Society Ltd. [1995] INSC 418 (24 August 1995)
70.	Kuldip Chand Vs. Union of India & Ors [1995] INSC 419 (24 August 1995)
71.	Jethi Devi Vs. Bhakra Beas Management Board & ANR [1995] INSC 420 (24 August 1995)
72.	Vijaykumar Durgaprasad Gajbi & Ors Vs. Kamlabai & Ors [1995] INSC 421 (24 August 1995)
73.	Bharwad Jakshibhai Nagjibhai & Ors Vs. The State of Gujarat [1995] INSC 422 (24 August 1995)
74.	State of Himachal Pradesh & Ors Vs. Shri Dharam Das [1995] INSC 423 (25 August 1995)
75.	Morinda Co-Op. Sugar Mills Ltd. Vs. Ram Kishan & Ors [1995] INSC 424 (25 August 1995)
76.	Jarabanoo Firoz Shah Moos Vs. Andhra Pradesh Chemist & Druggist Association, Hyderabad & O [1995] INSC 425 (25 August 1995)
77.	State of Gujaratetc. Vs. Daya Shamji Bhaietc [1995] INSC 426 (25 August 1995)
78.	V. M. Shah Vs. The State of Maharashtra & ANR [1995] INSC 427 (25 August 1995)
79.	T. R. Dhananjaya Vs. J. Vasudevan [1995] INSC 428 (25 August 1995)
80.	State of U.P. Vs. Ratan Lal [1995] INSC 429 (28 August 1995)
81.	Chandrashekhar Gajanan Bhogaonkar Vs. Yeshwant Dhondi Potdar & Ors [1995] INSC 430 (28 August 1995)
82.	Union of India Vs. Rangila Ram [1995] INSC 431 (28 August 1995)
83.	State of U.P Vs. Ravinder Nath Chaturvedi & ANR [1995] INSC 432 (28 August 1995)
84.	State of Punjab & Ors Vs. Dev Dutt Kaushal [1995] INSC 433 (28 August 1995)
85.	V.M. Mathew Vs. V.S. Sharma & Ors [1995] INSC 434 (29 August 1995)
86.	Hanmanta Daulappa Nimbal Vs. Babasaheb Dajisaheb Londhe [1995] INSC 435 (29 August 1995)
87.	U.P. State Sugar Corpn. Ltd. Vs. State of U.P. & Ors [1995] INSC 436 (29 August 1995)
88.	Special Land Acquisition Officer.Bangalore Vs. Sri Dyavappa & Ors [1995] INSC 437 (29 August 1995)
89.	Union of India & Ors Vs. N.V. Phaneendran [1995] INSC 438 (29 August 1995)
90.	State of Orissa Vs. Dhobei Sethi & ANR [1995] INSC 439 (29 August 1995)
91.	State of U.P. & Ors Vs. M/S. Modi Distillery [1995] INSC 440 (29 August 1995)
92.	Hari Parkash & Ors Vs. Lakshmi Narain & Ors [1995] INSC 441 (29 August 1995)
93.	State of Punjab Vs. Pritam Singh [1995] INSC 442 (30 August 1995)
94.	Krishna Veer Singh Bachansingh Chauhan Vs. Wasudeo Motiram Kalmegh & ANR [1995] INSC 443 (30 August 1995)
95.	Abubakar Abdul Inamdar (Dead)By LRS. & Ors Vs. Harun Abdul Inamdar & Ors [1995] INSC 444 (30 August 1995)
96.	Dr. G.N. Khajuria & Ors Vs. Delhi Development Authority & Ors [1995] INSC 445 (31 August 1995)
97.	Awadh Bihari Yadav & Ors Vs. The State of Bihar & Ors [1995] INSC 446 (31 August 1995)