DECEMBER    1971
1.	Rajindra Nath Mahato Vs. T. Ganguly, Dy. Superintendent & ANR [1971] INSC 330 (2 December 1971)
2.	Hazari Lal Gupta Vs. Rameshwar Prashad & ANR [1971] INSC 331 (2 December 1971)
3.	Rohini Kumari Vs. Narendra Singh [1971] INSC 332 (2 December 1971)
4.	P. C. Purushothama Reddiar Vs. S. Perumal [1971] INSC 333 (2 December 1971)
5.	Ram Awadesh Singh Vs. Sumitra Devi & Ors [1971] INSC 334 (3 December 1971)
6.	Deb Sadhan Roy Vs. State of West Bengal [1971] INSC 335 (7 December 1971)
7.	Himachal Pradesh Administration Vs. Shri Om Prakash [1971] INSC 336 (7 December 1971)
8.	Barium Chemicals Ltd. & ANR Vs. Sh. A. J. Rana & Ors [1971] INSC 337 (7 December 1971)
9.	Hardwari Lal Vs. Kanwal Singh [1971] INSC 338 (7 December 1971)
10.	P. R. Nayak Vs. Union of India [1971] INSC 339 (7 December 1971)
11.	State of Gujarat & ANR Vs. Zinabhai Ranchhodji Darji & Ors [1971] INSC 340 (7 December 1971)
12.	R. N. Nanjundappa Vs. T. Thimmiah & ANR [1971] INSC 341 (8 December 1971)
13.	Indian Oxygen Limited Vs. Their Workmen [1971] INSC 342 (9 December 1971)
14.	State of M.P. & Ors Vs. M/S. Chhotabhai Jethabhai Patel & Co. & [1971] INSC 343 (10 December 1971)
15.	Jagdish Prasad Alias Jagdish Prasad Gupta Vs. State of West Bengal [1971] INSC 344 (13 December 1971)
16.	Bhawanji Lakhamhi & Ors Vs. Himatlal Jamnadas Dani & Ors [1971] INSC 345 (14 December 1971)
17.	State of West Bengal Vs. Administrator, Howrah Municipality & Ors [1971] INSC 346 (14 December 1971)
18.	State of Madhya Pradesh & Ors Vs. Sardar D. K. Jadhav [1971] INSC 347 (14 December 1971)
19.	Shaik Madar Saheb & Ors Vs. State of Andhra Pradesh & Ors [1971] INSC 348 (14 December 1971)
20.	Jaydip Industries, Thana Vs. The Workmen [1971] INSC 349 (16 December 1971)
21.	Dantuluri Ram Raju & Ors Vs. State of Andhra Pradesh & ANR [1971] INSC 350 (16 December 1971)
22.	Commissioner of Commercial Taxes, Mysore Bangalore Vs. Hindustan Aeronautics Ltd. [1971] INSC 351 (17 December 1971)